High Courts04 Jan 1911
Baikunta Nath Chuckerbutty and Others Vs Hara Lal Pal Chowdhury and Others
Calcutta High Court · 9 Ind. Cas. 116
COURT ARCHIVE
Calcutta High Court judgments, 1911
445 judgments · page 23 of 23
High Courts04 Jan 1911
Purna Chandra Chowdhury and Others Vs Kinkar Manjhi and Others
Calcutta High Court · 9 Ind. Cas. 133
Limitation Act, 1908 — Article 133
High Courts04 Jan 1911
Umesh Chandra Palodhi Vs Rakhal Chandra Chatterjee
Calcutta High Court · (1911) 01 CAL CK 0047
High Courts04 Jan 1911
Secretary of State for India in Council Vs British India Steam Navigation Company and Another
Calcutta High Court · 9 Ind. Cas. 183
Civil Procedure Code, 1908 (CPC) — Section 109Letters Patent Act, 1865 — Section 39
High Courts03 Jan 1911
Sasirama Kumari Vs Meherban Khan and 0rs.
Calcutta High Court · 9 Ind. Cas. 918
Civil Procedure Code, 1832 — Section 144