High Courts22 Dec 1909Dismissed
Tahaldai Kumri Vs Gaya Pershad Sahu
Calcutta High Court · (1910) ILR (Cal) 214
COURT ARCHIVE
Calcutta High Court judgments, 1909
572 judgments · page 1 of 29
High Courts22 Dec 1909
Ghanashyam Mohanti and Others Vs Jagabandhu Jena and Another
Calcutta High Court · (1909) 12 CAL CK 0037
High Courts22 Dec 1909
Musammat Tahaldai Kumri Vs Gayaprasad Sahu and Another
Calcutta High Court · (1909) 12 CAL CK 0021
High Courts22 Dec 1909
Annoda Prosad Bhattacharjee Vs Nibarani Dasi and Another
Calcutta High Court · (1909) 12 CAL CK 0020
High Courts21 Dec 1909Dismissed
Bajrang Behari Lal Vs Lachmi Narain and Another
Calcutta High Court · (1909) 12 CAL CK 0052
High Courts21 Dec 1909
Padmabati Dasi Vs Rasik Lal Dhar
Calcutta High Court · (1910) ILR (Cal) 259
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3
High Courts21 Dec 1909
Padmabati Dasi and Another Vs Rasik Lal Dhar
Calcutta High Court · (1909) 12 CAL CK 0003
High Courts20 Dec 1909
Musammat Sundri and Another Vs Hari Prosad Singh (Surety) and Others
Calcutta High Court · (1909) 12 CAL CK 0045
High Courts20 Dec 1909
Bisambhar Lal Vs Chairman of the Municipal Board of Chapra
Calcutta High Court · (1909) 12 CAL CK 0034
High Courts20 Dec 1909
Manindra Chandra Roy Chowdhury and Another Vs Balaram Das
Calcutta High Court · (1909) 12 CAL CK 0018
High Courts20 Dec 1909
Shrinath Chandra Pramanick and Others Vs Secretary of State for India in Council
Calcutta High Court · (1909) 12 CAL CK 0011
High Courts17 Dec 1909
Keshab Chandra Kar and Another Vs Rajendra Nath Ghosh
Calcutta High Court · (1909) 12 CAL CK 0032
High Courts16 Dec 1909
Jitan Prashad and Others Vs Musammat Manbart Kuer and Others
Calcutta High Court · (1909) 12 CAL CK 0051
High Courts16 Dec 1909
Syed Mohmed Mehdihasan Khan and Another Vs Phul Kuar Mahton and Others
Calcutta High Court · (1909) 12 CAL CK 0036
High Courts16 Dec 1909
Mahraja Sir Rameshwar Singh Bahadur, K.C.I.E. Vs Dhanpat Singh and Others
Calcutta High Court · (1909) 12 CAL CK 0019
High Courts15 Dec 1909
Aghore Nath Mukerjee and Others Vs Kamini Debi
Calcutta High Court · (1909) 12 CAL CK 0031
High Courts15 Dec 1909
Moti Lal Ghosh Vs Girish Chandra Ghosh and Others
Calcutta High Court · (1909) 12 CAL CK 0001
High Courts14 Dec 1909
Rowland Hudson Vs Mahabir Tewari and Another
Calcutta High Court · (1909) 12 CAL CK 0049
High Courts14 Dec 1909Dismissed
Jawala Prasad Vs Munna Lal Serowjee
Calcutta High Court · (1910) ILR (Cal) 204