High Courts19 Dec 1882
Ram Dass Vs Birjnundun Das alias Laloo Baboo and Another
Calcutta High Court · (1883) ILR (Cal) 617
COURT ARCHIVE
Calcutta High Court judgments, 1882
233 judgments · page 1 of 12
High Courts18 Dec 1882
Dassorathy Huri Chunder Mahapattra Vs Rama Krishna Jana and Others
Calcutta High Court · (1883) ILR (Cal) 526
High Courts14 Dec 1882
Noyna Misser and Another Vs Rupikun and Others
Calcutta High Court · (1883) ILR (Cal) 609
Specific Relief Act, 1877 — Section 56
High Courts14 Dec 1882
Koonjo Behary Roy Vs Poorno Chunder Chatterjee
Calcutta High Court · (1883) ILR (Cal) 450
High Courts13 Dec 1882
Uggur Roy and Others Vs Jullessur Kooer
Calcutta High Court · (1883) ILR (Cal) 725
High Courts09 Dec 1882
Janoki Debi Vs Gopal Acharjia Goswami and Others
Calcutta High Court · (1883) ILR (Cal) 766
High Courts06 Dec 1882
Baso Kooer and Others Vs Hurry Dass and Others
Calcutta High Court · (1883) ILR (Cal) 495
High Courts06 Dec 1882
Lutchmeeput Singh Vs Sadaulla Nushyo and Others
Calcutta High Court · (1883) ILR (Cal) 698
Limitation Act, 1963 — Section 26
High Courts05 Dec 1882
Gobind Chunder Addya Vs Afzul Rabbani and Another
Calcutta High Court · (1883) ILR (Cal) 426
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts01 Dec 1882
Radhapersad Singh Vs Ram Parmeswar Singh and Others
Calcutta High Court · (1883) ILR (Cal) 797
High Courts30 Nov 1882
Rughu Nath Singh Manku Vs Pareshram Mahata and Another
Calcutta High Court · (1883) ILR (Cal) 635
Limitation Act, 1963 — Section 4
High Courts30 Nov 1882
Haridas Sen Vs Ram Chunder Poddar and Others
Calcutta High Court · (1883) ILR (Cal) 463
High Courts27 Nov 1882
Dhanpat Singh Vs Saraswati Dasi and Others
Calcutta High Court · (1883) ILR (Cal) 431
Evidence Act, 1872 — Section 35
High Courts23 Nov 1882
Mahender Prasad and Others Vs Ramdut Sing
Calcutta High Court · (1883) ILR (Cal) 452
High Courts12 Oct 1882
In Re: Charoo Chunder Mullick and Others Charoo Chunder Mullick
Calcutta High Court · (1883) ILR (Cal) 397
Penal Code, 1860 (IPC) — Section 175, 178, 179, 180, 228
High Courts09 Oct 1882
Manu Miya Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 371
Criminal Procedure Code, 1898 (CrPC) — Section 273, 452, 453
High Courts22 Sept 1882
Roghuni Singh and Others Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 455
Criminal Procedure Code, 1898 (CrPC) — Section 119, 323Penal Code, 1860 (IPC) — Section 107
High Courts12 Sept 1882
Rasbehary Mookerjee and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1883) ILR (Cal) 591
High Courts05 Sept 1882
Ram Dhun Dhur Vs Mohesh Chunder Chowdhry and Others
Calcutta High Court · (1883) ILR (Cal) 406