High Courts28 Dec 1883
Dinabashy Shaha and Others Vs Khetter Mohun Chuckerbutty
Calcutta High Court · (1884) ILR (Cal) 265
Limitation Act, 1963 — Section 14Registration Act, 1877 — Section 77
COURT ARCHIVE
Calcutta High Court judgments, 1883
145 judgments · page 1 of 8
High Courts18 Dec 1883
Bhoyrub Chunder Surma Roy Vs Chunder Nath Roy and Others
Calcutta High Court · (1884) ILR (Cal) 250
High Courts14 Dec 1883
Durga Sundari Devi Vs Govinda Chandra Addy and Others
Calcutta High Court · (1884) ILR (Cal) 368
High Courts12 Dec 1883
In Re: Kristo Lall Nag
Calcutta High Court · (1884) ILR (Cal) 256
Legal Practitioners Act, 1879 — Section 14
High Courts07 Dec 1883
Akhil Chandra Chowdhry Vs Nayu and Others
Calcutta High Court · (1884) ILR (Cal) 248
High Courts06 Dec 1883
Malkai Mukhadrai Uzwa Badshah Mehal Saheba Vs Mohamed Masik
Calcutta High Court · (1884) ILR (Cal) 380
High Courts04 Dec 1883
Gopeenath Mookerjee and Another Vs Kally Doss Mullick and Others
Calcutta High Court · (1884) ILR (Cal) 225
High Courts23 Nov 1883
Ram Nath Neogy and Others Vs Rajanikanth Biswas and Others
Calcutta High Court · (1884) ILR (Cal) 244
High Courts23 Nov 1883
Chundi Churn Bhuttacharjea and Another Vs Hem Chunder Banerjea
Calcutta High Court · (1884) ILR (Cal) 207
High Courts22 Nov 1883
Nobin Krishna Mookerjee Vs The Chairman of the Suburban Municipality
Calcutta High Court · (1884) ILR (Cal) 194
Criminal Procedure Code, 1898 (CrPC) — Section 555
High Courts02 Oct 1883
In Re: Obhoy Chnadra Mookerjee Obhoy Chnadra Mookerjee
Calcutta High Court · (1884) ILR (Cal) 78
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Sept 1883
Brae Vs The Queen-Empress
Calcutta High Court · (1884) ILR (Cal) 338
Penal Code, 1860 (IPC) — Section 156
High Courts15 Sept 1883
Dukhi Sahu and Another Vs Mahomed Bikhu
Calcutta High Court · (1884) ILR (Cal) 284
Limitation Act, 1963 — Article 64
High Courts13 Sept 1883
Moothora Kant Shaw and Others Vs The India General Steam Navigation Co.
Calcutta High Court · (1884) ILR (Cal) 166
Contract Act, 1872 — Section 151Railways Act, 1890 — Section 10
High Courts13 Sept 1883
A.B. Miller, Official Assignee of Bengal and of the estate of Kishen Chand Golecha Vs Shib Kristo Shaha Chowdhty and Others
Calcutta High Court · (1884) ILR (Cal) 150
Insolvent Debtors Act, 1848 — Section 7
High Courts10 Sept 1883
Beer Chunder Manikya Vs Ishan Chunder Burdhun and Others
Calcutta High Court · (1884) ILR (Cal) 136
High Courts06 Sept 1883
Preonath Misree and Another Vs Russick Das Bairagy and Another
Calcutta High Court · (1884) ILR (Cal) 102
High Courts06 Sept 1883
Jagat Sattani Bibee and Others Vs Mina Kumari Bibee
Calcutta High Court · (1884) ILR (Cal) 220
High Courts06 Sept 1883
Nilmoney Dass and Others Vs Durga Churn Shaha and Another
Calcutta High Court · (1884) ILR (Cal) 134