High Courts22 Dec 1915
Mohesh Chandra Addy Vs Panchu Mudali
Calcutta High Court · 32 Ind. Cas. 395
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Evidence Act, 1872 — Section 85
COURT ARCHIVE
Calcutta High Court judgments, 1915
401 judgments · page 1 of 21
High Courts22 Dec 1915
In Re: Babu Poorna Chandra Addy
Calcutta High Court · 32 Ind. Cas. 657
Legal Practitioners Act, 1879 — Section 13(b)
High Courts22 Dec 1915
Prince Golam Muhammad Vs Akhoy Kumar Laha and Others
Calcutta High Court · 32 Ind. Cas. 205
Transfer of Property Act, 1882 — Section 8
High Courts22 Dec 1915
Chandradaya Sen Vs Bhagaban Chandra Sen and Others
Calcutta High Court · 32 Ind. Cas. 200
Contract Act, 1872 — Section 69
High Courts21 Dec 1915
Mohabarsha Bankapur Vs The Secretary of State for India in Council
Calcutta High Court · 32 Ind. Cas. 393
Railways Act, 1890 — Section 72(2), 75
High Courts21 Dec 1915
Srimati Mathura Sundari Dassi Vs Haran Chandra Shaha and Others
Calcutta High Court · 34 Ind. Cas. 634
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(c), Order 9 Rule 9
High Courts21 Dec 1915
Shib Chandra Kar Vs A.C. Dulcken and Others
Calcutta High Court · 48 Ind. Cas. 78
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 43
High Courts20 Dec 1915
P.L. Causley Vs Emperor
Calcutta High Court · 32 Ind. Cas. 661
Penal Code, 1860 (IPC) — Section 434, 463
High Courts20 Dec 1915
Abdul Wahab and Others Vs Secretary of State for India in Council and Others
Calcutta High Court · 32 Ind. Cas. 235
High Courts20 Dec 1915
Kumar Krishna Dutt Vs Hari Narayan Ganguli
Calcutta High Court · 33 Ind. Cas. 708
High Courts17 Dec 1915
Moulvi Muhammad Ismail Vs Samad Ali Bhuyan and Others
Calcutta High Court · 32 Ind. Cas. 227
Penal Code, 1860 (IPC) — Section 147, 325
High Courts17 Dec 1915
Kunya Kesori Pal Chowdhury and Others Vs Srimati Bama Sundari Dasya and Others
Calcutta High Court · 32 Ind. Cas. 781
High Courts17 Dec 1915
Nasuruddi Karikar and Others Vs Emperor
Calcutta High Court · 32 Ind. Cas. 833
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts16 Dec 1915
Tulsi Raut Vs Sheikh Nabi Bux and Others
Calcutta High Court · 32 Ind. Cas. 193
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts16 Dec 1915
Peary Mander Vs Babu Anand Ram
Calcutta High Court · 32 Ind. Cas. 695
Bengal Tenancy Act, 1885 — Section 40
High Courts16 Dec 1915
Kartick Chandra Das Vs Satya Sree Ghosal and Others
Calcutta High Court · 32 Ind. Cas. 240
High Courts15 Dec 1915
Munshi Ghholam Mowlah Vs Mollah Ali Hafiz and Others
Calcutta High Court · 47 Ind. Cas. 111
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 3, 92
High Courts15 Dec 1915
Shaikh Karamat Ali and Others Vs Hand Man Das Marwari
Calcutta High Court · 34 Ind. Cas. 56
Transfer of Property Act, 1882 — Section 106
High Courts14 Dec 1915
The Superintendent and Remembrancer of Legal Affairs Vs Mon Mohan Roy and Others
Calcutta High Court · AIR 1915 Cal 688(2) : 35 Ind. Cas. 999
Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 109, 120B, 420