COURT ARCHIVE

Calcutta High Court judgments, 1915

401 judgments · page 21 of 21

High Courts04 Jan 1915

Baid Nath Sahay Vs Nanku Mahton and Another and Dubri Mahton and Another

Calcutta High Court · AIR 1915 Cal 801 : 29 Ind. Cas. 219

Evidence Act, 1872 — Section 32(2)