COURT ARCHIVE
Calcutta High Court judgments, 1867
44 judgments · page 1 of 3
High Courts14 Dec 1867
Asadunnissa Bebee Vs Mahomed Akil Deshkar Roy Vs Muttylall Sen Gwyal
Calcutta High Court · (1867) 12 CAL CK 0001
High Courts09 Dec 1867
Choonilal Seal Vs Spence''s Hotel Company Limited
Calcutta High Court · (1867) 12 CAL CK 0002
High Courts23 Sept 1867
Koylash Chunder Paul Chowdhry and Others Vs Prosonno Coomar Paul Chowdhry and Another
Calcutta High Court · (1867) 09 CAL CK 0005
High Courts16 Sept 1867
Ramgopal Law Vs Richard Blaquiere
Calcutta High Court · (1867) 09 CAL CK 0001
High Courts10 Sept 1867
F.J. Jordan and Others Vs The East Indian Railway Company
Calcutta High Court · (1867) 09 CAL CK 0006
High Courts05 Sept 1867
Khettramohan Chatterjee Vs Kisorimohan Bose
Calcutta High Court · (1867) 09 CAL CK 0002
High Courts08 Jul 1867
Mussamat Velaety Begum Vs Rugghonath Persad
Calcutta High Court · (1867) 07 CAL CK 0004
High Courts08 Jul 1867
Russick Mohun Banerjee and Others Vs Joynarain Pattur
Calcutta High Court · (1867) 07 CAL CK 0002
High Courts01 Jun 1867
Luchmun Persad and Another Vs Raja Ram Tewary and Others
Calcutta High Court · (1867) 06 CAL CK 0001
High Courts31 May 1867
Mussamut Emambandee Begum Vs Ajoodhia Persad
Calcutta High Court · (1867) 05 CAL CK 0009
High Courts31 May 1867
In Re: Khaja Shurwar Hossein Khan and Others
Calcutta High Court · (1867) 05 CAL CK 0006