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Calcutta High Court judgments, 1917

488 judgments · page 1 of 25

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High Courts21 Dec 1917

Gour Moni Dassi and Others Vs Borada Kanta Jana

Calcutta High Court · 44 Ind. Cas. 657

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High Courts20 Dec 1917

Sheikh Sajuddi Mandal and Others Vs F.L. Cork and E.N. Forbes and Another

Calcutta High Court · 46 Ind. Cas. 41

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
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High Courts20 Dec 1917

Harai Chandra Nama Vs Osmanali

Calcutta High Court · 44 Ind. Cas. 337

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High Courts20 Dec 1917

Golam Hussain and Another Vs Emperor

Calcutta High Court · 49 Ind. Cas. 343

Penal Code, 1860 (IPC) — Section 403, 406
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High Courts19 Dec 1917

Nafar Chandra Chandra Vs Maharajadhiraj Sir Bejoy Chand Mahatab Bahadur and Others

Calcutta High Court · 44 Ind. Cas. 526

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(1)
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High Courts19 Dec 1917

Jugai Krishna Mullick Vs Phul Kumari Dassi and Others

Calcutta High Court · 44 Ind. Cas. 564

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High Courts18 Dec 1917

Rup Chand Ghose Vs Srimati Khirodamayi Dasi and Others

Calcutta High Court · 75 Ind. Cas. 567

Court Fees Act, 1870 — Section 7(iv)(c)
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High Courts18 Dec 1917

Sheikh Samiruddin and Others Vs Sheikh Abdul Syed and Others

Calcutta High Court · 44 Ind. Cas. 734

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High Courts18 Dec 1917

Chowdhury Kasi Nath Mitra Vs Bhikan Charan Maity

Calcutta High Court · 45 Ind. Cas. 778

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High Courts18 Dec 1917

T.W. Higgins Vs The Secretary of State for India In Council

Calcutta High Court · 46 Ind. Cas. 221

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High Courts18 Dec 1917

Ahamuddin Tamijuddin and Others Vs Amiruddin and Others

Calcutta High Court · 44 Ind. Cas. 216

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High Courts17 Dec 1917

Guru Prosanna Lahiri and Others Vs Munshi Samiruddin Sarkar and Others

Calcutta High Court · 44 Ind. Cas. 465

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High Courts17 Dec 1917

Muralidhar Chamaria Vs M.R. Dalmia

Calcutta High Court · 49 Ind. Cas. 120

Letters Patent Act, 1865 — Clause 15
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High Courts14 Dec 1917

Mathura Dass Karnani Vs Srikissen Karnani and Others

Calcutta High Court · 44 Ind. Cas. 5

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High Courts13 Dec 1917

Rokun Ali Vs Emperor

Calcutta High Court · 45 Ind. Cas. 284

Evidence Act, 1872 — Section 124, 162, 24Opium Act, 1878 — Section 9
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High Courts10 Dec 1917

Ram Lal Mandal and Others Vs Asutosh Mandal and Others

Calcutta High Court · 44 Ind. Cas. 445

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 19, Order 21 Rule 19(b)
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High Courts10 Dec 1917

Kumar Birendra Nath Roy and Others Vs Kumar Nripendra Nath Roy and Others

Calcutta High Court · 46 Ind. Cas. 681

Civil Procedure Code, 1908 (CPC) — Section 109
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High Courts10 Dec 1917

Byamkesh Chuckerbutty Vs Uday Chand Parui and Another

Calcutta High Court · 43 Ind. Cas. 737

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High Courts08 Dec 1917

The Bengal Coal Company, Limited and Elias Meyer Vs Monoranjan Bagchi and Others

Calcutta High Court · 44 Ind. Cas. 297

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High Courts07 Dec 1917

Karim Buksh and Another Vs Emperor

Calcutta High Court · 43 Ind. Cas. 796

Criminal Procedure Code, 1898 (CrPC) — Section 106(3)
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