High Courts07 Dec 1917
Kailash Chandra Chakrabarty Vs Emperor
Calcutta High Court · 43 Ind. Cas. 820
Criminal Procedure Code, 1898 (CrPC) — Section 421
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 2 of 25
High Courts07 Dec 1917
Kumud Kanta Chakraborty Vs The King-Emperor
Calcutta High Court · (1917) 12 CAL CK 0023
High Courts07 Dec 1917
Dharani Kanta Lahiri Chaudhuri and Others Vs Amir Sheikh and Others
Calcutta High Court · 44 Ind. Cas. 152
Bengal Tenancy Act, 1885 — Section 105, 109A
High Courts07 Dec 1917
Ananga Mohan Dutta Vs Emperor
Calcutta High Court · 44 Ind. Cas. 352
Penal Code, 1860 (IPC) — Section 182
High Courts07 Dec 1917
Bilas Roy Chaudhuri and Another Vs Ram Gopal Khemkar
Calcutta High Court · 46 Ind. Cas. 291
Criminal Procedure Code, 1898 (CrPC) — Section 96, 98
High Courts07 Dec 1917
Chandra Mohan Nanda Vs Empreror
Calcutta High Court · 43 Ind. Cas. 822
Penal Code, 1860 (IPC) — Section 193
High Courts06 Dec 1917
Sashi Bhusan Panignahi and Others Vs Srimati Labanyabati Debya and Others
Calcutta High Court · 43 Ind. Cas. 981
High Courts04 Dec 1917
Gajanand Maskara and Another Vs Shaik Taleb Jalaluddin
Calcutta High Court · 46 Ind. Cas. 173
High Courts03 Dec 1917
Draupadi Dasya Vs Rajkumari Dasya and Another
Calcutta High Court · 45 Ind. Cas. 760
High Courts30 Nov 1917
Bhushan Chandra Dutta and Others Vs The Chairman of the Kotechandpur Municipality
Calcutta High Court · 46 Ind. Cas. 298
Bengal Municipal Act, 1932 — Section 204, 218, 6(4)
High Courts30 Nov 1917
Jagat Durlav Mazumdar Vs Indu Bhusan Mazumdar and Others
Calcutta High Court · 44 Ind. Cas. 58
Probate and Administration Act, 1881 — Section 98(1)
High Courts30 Nov 1917
Bepin Behary Chakrabutty and Others Vs Sib Charan Chakrabarty
Calcutta High Court · 43 Ind. Cas. 801
Bengal Tenancy Act, 1885 — Section 155
High Courts28 Nov 1917
Manhari Chowdhury Vs Emperor
Calcutta High Court · 43 Ind. Cas. 614
Calcutta Police Act, 1866 — Section 54ACriminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 380, 411
High Courts27 Nov 1917
Bijoy kumar Addya Vs Rama Nath Barman
Calcutta High Court · (1917) 11 CAL CK 0002
Civil Procedure Code, 1908 (CPC) — Section 73, 73(2)
High Courts27 Nov 1917
Raja Jagadish Chandra Deo Dhabel Deb Vs Sridam Mahata and Durga Prasad Pramanik and Others
Calcutta High Court · 44 Ind. Cas. 26
Transfer of Property Act, 1882 — Section 26
High Courts22 Nov 1917
Jiban Krishna Chakravarti Vs Ramesh Chandra Das and Others
Calcutta High Court · 44 Ind. Cas. 225
High Courts21 Nov 1917
Kenaram Mondal Vs Asimaddi Mallakarikar and Others and Mathura Nath Mondal and Others
Calcutta High Court · 43 Ind. Cas. 815
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts21 Nov 1917
Srimati Rajabala Dasi Vs Shyama Charan Banerjee and Others
Calcutta High Court · 45 Ind. Cas. 714
Penal Code, 1860 (IPC) — Section 294
High Courts21 Nov 1917
Bipro Dass Paul Chowdhury Vs Surendra Nath Basu and Others Mohendra Nath Bose and Others Vs Manmotho Paul Chowdhury and Others
Calcutta High Court · 43 Ind. Cas. 467
Bengal Tenancy Act, 1885 — Section 22(2)