High Courts27 Aug 1917
In Re: A.F.C. Seehase
Calcutta High Court · 46 Ind. Cas. 196
Presidency Towns Insolvency Act, 1909 — Section 36
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 4 of 25
High Courts27 Aug 1917
Gadadhar Ghosh Vs Midnapur Zemindary Company Limited
Calcutta High Court · 43 Ind. Cas. 742
High Courts27 Aug 1917
Secretary of State for India in Council Vs Sibaprosad Jana
Calcutta High Court · 45 Ind. Cas. 983
High Courts24 Aug 1917
Bharat Ramanuj Das Mahanta Vs Ishan Chandra Haldar and Others
Calcutta High Court · 43 Ind. Cas. 212
Transfer of Property Act, 1882 — Section 99
High Courts24 Aug 1917
Padma Lochan Patar Vs Girish Chandra Kit
Calcutta High Court · (1919) ILR (Cal) 168
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 6 Rule 17Limitation Act, 1963 — Section 19
High Courts24 Aug 1917
Pitambar Dhal and Another Vs Baidya Nath Sit and Others
Calcutta High Court · 43 Ind. Cas. 374
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(c), Order 9 Rule 4
High Courts24 Aug 1917
Aslam Mea and Others Vs Emperor
Calcutta High Court · 46 Ind. Cas. 528
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts24 Aug 1917
Padma Lochan Patar Vs Giris Chandra Kil
Calcutta High Court · 45 Ind. Cas. 241
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1908 — Section 19
High Courts24 Aug 1917
Umesh Chandra Dutta by his Father and Next Friend Jugal Kishore Dutta Vs Joy Nath Das and Others
Calcutta High Court · 43 Ind. Cas. 779
High Courts23 Aug 1917
Madhu Sudan Mahato and Others Vs Midnapore Zemindari Co.
Calcutta High Court · 46 Ind. Cas. 129
Bengal Tenancy Act, 1885 — Section 159, 159(b), 167, 179Transfer of Property Act, 1882 — Section 10
High Courts22 Aug 1917
Moni Lal Seal Vs Nepal Chandra Pal and Others
Calcutta High Court · 43 Ind. Cas. 511
Civil Procedure Code, 1908 (CPC) — Section 141English Lunacy Act, 1890 — Section 314Lunacy Act, 1912 — Section 63
High Courts22 Aug 1917
Bandiram Mookerjee Vs Purna Chandra Roy
Calcutta High Court · 43 Ind. Cas. 758
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21(1)Civil Procedure Code, 1908 (CPC) — Section 100, 99
High Courts22 Aug 1917
Jagat Chandra Acharji and Another Vs Syama Charan Bhattacharjee and Others
Calcutta High Court · 44 Ind. Cas. 999
High Courts22 Aug 1917
Secretary of State for India in Council Vs Digambar Nanda
Calcutta High Court · 45 Ind. Cas. 43
Bengal Tenancy Act, 1885 — Section 104H, 5
High Courts22 Aug 1917
Secretary of State For India Vs Digambar Nanda
Calcutta High Court · (1919) ILR (Cal) 160
Bengal Tenancy Act, 1885 — Section 104H
High Courts22 Aug 1917
Atul Chandra Singha by his Mother and Next Friend Srimati Nani Bala Dassi Vs Kunja Behari Singha
Calcutta High Court · 43 Ind. Cas. 775
Limitation Act, 1963 — Article 181(1)
High Courts22 Aug 1917
Secretary of State for India in Council Vs Gangadhar Nanda
Calcutta High Court · 45 Ind. Cas. 228
Bengal Tenancy Act, 1885 — Section 104H, 104H(2)Limitation Act, 1908 — Section 15(2)
High Courts21 Aug 1917
Saraj Ranjan Chowdhury Vs Prem Chand Chowdhury and Others
Calcutta High Court · 43 Ind. Cas. 781
High Courts21 Aug 1917
Nilmoni Dey Vs Hira Lal Das
Calcutta High Court · 43 Ind. Cas. 452
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 2, 73
High Courts21 Aug 1917
Mahamad Idris Mbah Vs Mahamad Esahak and Another
Calcutta High Court · 42 Ind. Cas. 192