High Courts20 Dec 1907
Srimatty Susarmoyee Debi Vs The Corporation of Calcutta
Calcutta High Court · (1907) 12 CAL CK 0017
COURT ARCHIVE
Calcutta High Court judgments, 1907
248 judgments · page 1 of 13
High Courts20 Dec 1907Dismissed
Rajeshwar Mullick Vs Gopeswar Mullick and another
Calcutta High Court · (1907) 12 CAL CK 0008
High Courts19 Dec 1907
Shahebzadah Mahomed Kazim Shah and Others Vs Robert Savi Hills and Shahebzadah Fatteh Mahomed Shah and Others
Calcutta High Court · (1907) 12 CAL CK 0003
High Courts18 Dec 1907
Kedarnath Mondal Vs Gonesh Chandra Adak
Calcutta High Court · (1907) 12 CAL CK 0010
High Courts17 Dec 1907
Probhat Chandra Chowdhury Vs The Emperor
Calcutta High Court · (1907) 12 CAL CK 0018
High Courts17 Dec 1907
Goshta Behari Saha and Another Vs The Emperor
Calcutta High Court · (1907) 12 CAL CK 0012
High Courts16 Dec 1907
Dwarka Nath Manji and Others Vs The Emperor
Calcutta High Court · (1907) 12 CAL CK 0016
High Courts16 Dec 1907
Kamini Kumar Biswas Vs The Emperor
Calcutta High Court · (1907) 12 CAL CK 0011
High Courts13 Dec 1907
Balai Dey and Others Vs The Emperor
Calcutta High Court · (1907) 12 CAL CK 0005
High Courts11 Dec 1907Allowed
Ijatulla Bhuyan and Others Vs Chandra Mohan Banerjee
Calcutta High Court · (1907) 12 CAL CK 0014
High Courts11 Dec 1907Dismissed
Muhammad Naseem Vs Mirza Muhammad Abbas Ali Khan
Calcutta High Court · (1907) 12 CAL CK 0013
High Courts06 Dec 1907Allowed
Lakhan Chunder Sen and Others Vs Modhu Sudan Sen and Others
Calcutta High Court · (1907) 12 CAL CK 0006
High Courts06 Dec 1907Dismissed
Kshitish Chandra Acharjya Chowdhury Vs Radhika Mohun Roy
Calcutta High Court · (1907) 12 CAL CK 0001
High Courts05 Dec 1907Allowed
Musammat Surajmani and others Vs Rabi Nath Ojha and another
Calcutta High Court · (1907) 12 CAL CK 0015
High Courts28 Nov 1907
Nadir Chand Shaha Vs Mr. Wood, Agent, Assam Bengal Ry.
Calcutta High Court · (1907) 11 CAL CK 0005
High Courts27 Nov 1907
Soita Biswal and Others Vs Dochhi Stri
Calcutta High Court · (1907) 11 CAL CK 0007