High Courts22 Dec 1978
United Bank of India Vs P.K. Mukherjee (Coal and Agency) P. Ltd. and Others
Calcutta High Court · 83 CWN 496
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 8 Rule 6, Order 8 Rule 6A
COURT ARCHIVE
Calcutta High Court judgments, 1978
577 judgments · page 1 of 29
High Courts21 Dec 1978
Commissioner of Income Tax Vs Calcutta Hydraulic Press Association
Calcutta High Court · (1980) 121 ITR 414 : (1979) 2 TAXMAN 58
Income Tax Act, 1961 — Section 10(24)
High Courts21 Dec 1978
Blue Star Engineering Co. (Pvt.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1980) 122 ITR 156
Income Tax Act, 1961 — Section 104, 105, 143(3), 170
High Courts20 Dec 1978
Bengal Paper Mill Company Ltd. Vs Superintendent of Central Excise and Others
Calcutta High Court · (1985) 20 ELT 302
Central Excise Rules, 1944 — Rule 10, 10(1), 10A, 233, 52Central Excises and Salt Act, 1944 — Section 4Constitution of India, 1950 — Article 226, 226(3)
High Courts19 Dec 1978Allowed
S. K. Biswas Vs The Employees'' State Insurance Corporation and Others
Calcutta High Court · (1978) 12 CAL CK 0004
Employees State Insurance Act, 1948 — Section 2, 33, 38, 39, 82
High Courts19 Dec 1978
The State of West Bengal and Others Vs Kanai Lal Saha and Others
Calcutta High Court · (1978) 12 CAL CK 0002
WEST BENGAL LAND REFORMS ACT, 1955 — Section 50, 51, 51A
High Courts18 Dec 1978
Sutlej Cotton Mills Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 119 ITR 666 : (1979) 1 TAXMAN 497
Income Tax Act, 1961 — Section 45, 48, 55(2)
High Courts18 Dec 1978Dismissed
Bibhuti Bhusan Chakrabarti Vs State of West Bengal and Others
Calcutta High Court · 83 CWN 442
Arms Act, 1959 — Section 25(1)(a), 27Bengal General Clauses Act, 1899 — Section 15Constitution of India, 1950 — Article 136, 14, 226, 324
High Courts18 Dec 1978
Commissioner of Income Tax Vs Kanaiyalal Nimani and Others
Calcutta High Court · (1979) 120 ITR 892
Income Tax Act, 1961 — Section 22, 23, 24, 25, 26
High Courts18 Dec 1978Dismissed
Sarat Chatterjee and Co. Vs Mohd. Khalil
Calcutta High Court · (1979) ACJ 106
Workmens Compensation Act, 1923 — Section 4(1)
High Courts18 Dec 1978Dismissed
Sarat Chatterjee and Co. Vs M.D. Khalil
Calcutta High Court · 83 CWN 211
Workmens Compensation Act, 1923 — Section 4, 4(1)
High Courts15 Dec 1978
Malchand Thirani and Sons Vs Commissioner of Income Tax
Calcutta High Court · (1980) 121 ITR 976
Hindu Succession Act, 1956 — Section 19, 6, 8
High Courts14 Dec 1978
Commissioner of Income Tax and Surtax Vs Standard Pharmaceuticals Ltd.
Calcutta High Court · (1979) 119 ITR 101 : (1979) 2 TAXMAN 72
Companies (Profits) Surtax Act, 1964 — Rule 1Income Tax Act, 1961 — Section 256
High Courts13 Dec 1978
Commissioner of Income Tax (Central) Vs Christian Mica Industries Ltd.
Calcutta High Court · (1979) 120 ITR 627
Income Tax Act, 1922 — Section 23A(1), 23A(8), 33B(1)
High Courts12 Dec 1978
Commissioner of Income Tax, Central Vs Mrs. Leela Nath
Calcutta High Court · (1980) 121 ITR 965
Income Tax Act, 1961 — Section 45, 52, 52(1)
High Courts12 Dec 1978
Sarat Kumar Barman Vs Collector Burdwan and Others
Calcutta High Court · (1978) 12 CAL CK 0006
Mines and Minerals (Development and Regulation) Act, 1957 — Section 3WEST BENGAL LAND REFORMS ACT, 1955 — Section 4
High Courts07 Dec 1978
Sanat Kumar Burman Vs Collector, Burdwan and Others
Calcutta High Court · AIR 1979 Cal 139 : 83 CWN 514
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 3West Bengal Minor Minerals Rules, 1959 — Rule 17, 3(1)
High Courts06 Dec 1978
Turner Morrison and Co. Ltd. Vs Shalimar Tar Products (1935) Ltd. and Others
Calcutta High Court · (1980) 50 CompCas 296
Companies Act, 1956 — Section 155Securities Contracts (Regulation) Act, 1956 — Section 13
High Courts06 Dec 1978
Vishnu Agencies (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 117 ITR 823
Income Tax Act, 1961 — Section 37(1)
High Courts05 Dec 1978
Alkali and Chemical Corporation of India Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1980) 122 ITR 490
Companies (Profits) Surtax Act, 1964 — Section 13Income Tax Act, 1961 — Section 80E