High Courts13 Jan 1978
Shyam Sundar Beriwala Vs State
Calcutta High Court · (1978) 1 ILR (Cal) 102
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 41, 438, 438(1)
COURT ARCHIVE
Calcutta High Court judgments, 1978
577 judgments · page 29 of 29
High Courts13 Jan 1978
Commissioner of Income Tax (Central) Vs Shyamlal Bhuwalka
Calcutta High Court · (1978) 113 ITR 127
Income Tax Act, 1922 — Section 16, 16(1)
High Courts12 Jan 1978
Commissioner of Income Tax and Super Profits Tax Vs Eyre Smelting Pvt. Ltd.
Calcutta High Court · (1979) 118 ITR 857
High Courts11 Jan 1978
S.R. Misra Vs Md. Aminuddin and Another
Calcutta High Court · 83 CWN 93
Criminal Procedure Code, 1973 (CrPC) — Section 205, 397, 397(2), 482Penal Code, 1860 (IPC) — Section 420
High Courts11 Jan 1978
Hiralal Goenka Vs P. Lander and Another
Calcutta High Court · 82 CWN 632
Criminal Procedure Code, 1973 (CrPC) — Section 247West Bengal Premises Tenancy Act, 1956 — Section 31
High Courts10 Jan 1978
Superintendent and Remembrancer of Legal Affairs Vs Nasima Ranga Rao
Calcutta High Court · (1978) CriLJ 1830
Criminal Procedure Code, 1973 (CrPC) — Section 167, 397, 399Penal Code, 1860 (IPC) — Section 294, 304A
High Courts10 Jan 1978
Commissioner of Income Tax Vs Chloride and Exide Batteries P. Ltd.
Calcutta High Court · (1978) 114 ITR 142
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 37
High Courts10 Jan 1978
Prafulla Kr. Dutt Vs Ajit Kr. Datta and Another
Calcutta High Court · (1978) CriLJ 316
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 113, 116
High Courts10 Jan 1978Allowed
Tarapada Roy and Others Vs State of West Bengal and Others
Calcutta High Court · 82 CWN 331
West Bengal Estates Acquisition Act, 1953 — Section 6
High Courts06 Jan 1978Allowed
Sukumar Banerjee Vs Chairman, Cal. Improvement Trust and Others
Calcutta High Court · 82 CWN 392
Constitution of India, 1950 — Article 226, 32Specific Relief Act, 1963 — Section 9West Bengal Government Premises (Tenancy Regulation) Act, 1976 — Section 3
High Courts05 Jan 1978
Balaram Ojha Vs Star Trading and Investment Ltd.
Calcutta High Court · AIR 1978 Cal 160 : (1978) 1 ILR (Cal) 260
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 41 Rule 11, Order 41 Rule 27, Order 43 Rule 1, 105(2)
High Courts05 Jan 1978Allowed
Nemai Chandra Sadhukhan Vs Chhatrapati Sadhukhan
Calcutta High Court · 82 CWN 283
Provincial Insolvency Act, 1920 — Section 13, 20, 6, 9
High Courts05 Jan 1978Dismissed
Samarendra Jana Vs Basanta Kumar Shit
Calcutta High Court · 82 CWN 530
Civil Procedure Code, 1908 (CPC) — Section 99West Bengal Land Reforms Act, 1955 — Section 5(5), 50, 50(a), 8
High Courts05 Jan 1978
Commissioner of Income Tax Vs Longview Tea Co. Ltd.
Calcutta High Court · (1978) 113 ITR 515
Income Tax Act, 1922 — Section 66(1)
High Courts03 Jan 1978
Biswanath Saraf Vs The State
Calcutta High Court · (1978) CriLJ 318 : 82 CWN 602
Criminal Procedure Code, 1973 (CrPC) — Section 155, 190, 2, 200, 467Penal Code, 1860 (IPC) — Section 420, 467, 471, 511
High Courts03 Jan 1978
Commissioner of Income Tax Vs Bhowanipur Motor Accessories Agency P. Ltd.
Calcutta High Court · (1978) 113 ITR 703
Income Tax Act, 1961 — Section 104, 271(1)
High Courts02 Jan 1978Dismissed
Gobinda Prosad Mukherjee Vs Sujit Bhowmick and Another
Calcutta High Court · (1978) ACJ 160 : AIR 1978 Cal 109 : (1978) 1 ILR (Cal) 1
Motor Vehicles Act, 1939 — Section 110B, 95, 95(1), 95(2)