High Courts22 Dec 1910
Shashi Mohan Sutradhar and Another Vs Bipin Behary Karmokar and Others
Calcutta High Court · 9 Ind. Cas. 20
Bengal Tenancy Act, 1885 — Section 87
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 1 of 30
High Courts22 Dec 1910
Nabin Chandra Sarma and Others Vs Sheikh Amir and Others
Calcutta High Court · 9 Ind. Cas. 132
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 1, 115
High Courts20 Dec 1910
Brojonath Saha and Others Vs Dines Chandra Neogi and Others
Calcutta High Court · 30 Ind. Cas. 418
Estates Partition Act, 1897 — Section 4
High Courts20 Dec 1910
Brojo Nath Saha and Others Vs Dinesh Chandra Neogi and Others
Calcutta High Court · 9 Ind. Cas. 67
High Courts20 Dec 1910
Ghasiram Mondal Vs Asirbad Mahto
Calcutta High Court · 9 Ind. Cas. 69
Limitation Act, 1963 — Section 26
High Courts16 Dec 1910
Sarat Chandra Das Vs Secretary of State for India
Calcutta High Court · (1911) ILR (Cal) 378
Pensions Act, 1871 — Section 4
High Courts16 Dec 1910
Ram Saran Pathak Vs Raghu Nandan Gir.
Calcutta High Court · (1911) ILR (Cal) 387
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Dec 1910
Ram Saran Pattak Vs Ragu Nandan Gir
Calcutta High Court · 9 Ind. Cas. 6
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Dec 1910
Sarat Chandra Das Vs Secretary of State for India in Council
Calcutta High Court · 9 Ind. Cas. 859
Pensions Act, 1871 — Section 4
High Courts15 Dec 1910
Radha Madhab Pakra and Another Vs Emperor
Calcutta High Court · 9 Ind. Cas. 46
Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts15 Dec 1910
Arjun Ram Pal and Others Vs Sadananda Sarma and Another
Calcutta High Court · 9 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts15 Dec 1910
Sheikh Mozaffar Ali and Others Vs Darogha Gope and Another
Calcutta High Court · 9 Ind. Cas. 19
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts15 Dec 1910
Abdul Aziz Vs Kanthu Mallik
Calcutta High Court · (1911) ILR (Cal) 512
Bengal Tenancy Act, 1885 — Section 60Land Registration Act, 1876 — Section 78
High Courts15 Dec 1910
Amanat Sardar Vs Nagendra Biswas
Calcutta High Court · (1911) ILR (Cal) 307 : 9 Ind. Cas. 65
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts09 Dec 1910
Sadhu Biswas and Another Vs Mahamad Ali Biswas
Calcutta High Court · 9 Ind. Cas. 167
Criminal Procedure Code, 1898 (CrPC) — Section 145(6)
High Courts09 Dec 1910
Lalit Koer and Others Vs Babu Hit Narain Singh
Calcutta High Court · 9 Ind. Cas. 5
Bengal Tenancy Act, 1885 — Section 31(b)
High Courts09 Dec 1910
Abdool Rackman Mia Vs Safar Ali
Calcutta High Court · 9 Ind. Cas. 262
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts08 Dec 1910
Haru Tanti Vs Satish Roy
Calcutta High Court · (1911) ILR (Cal) 302
Criminal Procedure Code, 1898 (CrPC) — Section 250