High Courts06 Jan 1910
Brojo Sundar Roy Chowdhury Vs Moti Lal Mojumdar
Calcutta High Court · 5 Ind. Cas. 493
Civil Procedure Code, 1908 (CPC) — Section 102, 103
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 30 of 30
High Courts06 Jan 1910
Lakhi Narayan Ghose Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 221
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(c)
High Courts05 Jan 1910
Babu Surajdeo Narain Vs M.H. Mackenzie
Calcutta High Court · 5 Ind. Cas. 254
Road Cess Act, 1871 — Section 4
High Courts04 Jan 1910
In Re: Haran Mandal
Calcutta High Court · 6 Ind. Cas. 545
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts04 Jan 1910
Haran Mandal Vs Mohim Chandra Pramanik
Calcutta High Court · (1910) ILR (Cal) 285
Criminal Procedure Code, 1898 (CrPC) — Section 145(5)
High Courts04 Jan 1910
Katic Graham Vs The Colonial Government of British Guiana by their Agent, B.P. Gibbs
Calcutta High Court · 6 Ind. Cas. 131
Transfer of Property Act, 1882 — Section 108(f)
High Courts04 Jan 1910
Asfandyar Khan Vs Irshad Khan and Another
Calcutta High Court · 5 Ind. Cas. 249
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146