High Courts25 Jan 1910
Sarbesh Chandra Basu and Others Vs Hari Dayal Singh Rai and Others
Calcutta High Court · 5 Ind. Cas. 236
Probate and Administration Act, 1881 — Section 90(3)Specific Relief Act, 1877 — Section 21(c)
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 28 of 30
High Courts25 Jan 1910
Ambler Vs Sami Ahmed
Calcutta High Court · (1910) ILR (Cal) 331
Bengal Survey Act, 1875 — Section 41Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts25 Jan 1910
Pura Sundari Dasi Vs Biraj Nopani and Others
Calcutta High Court · 6 Ind. Cas. 893
High Courts24 Jan 1910
Brijratan Vs Jaynarain
Calcutta High Court · (1910) ILR (Cal) 649
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts24 Jan 1910
Official Trustee of Bengal Vs Kumudini Dasi
Calcutta High Court · (1910) ILR (Cal) 387 : 6 Ind. Cas. 973
Probate and Administration Act, 1881 — Section 50
High Courts24 Jan 1910
Safdar Ali Vs Kishun Lal
Calcutta High Court · 7 Ind. Cas. 241
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 141
High Courts24 Jan 1910
Brijratan and Others Vs Jaynarain and Others
Calcutta High Court · 7 Ind. Cas. 876
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts24 Jan 1910
Sarat Chandra Chatterjee and Others Vs Iswar Chandra Shaha
Calcutta High Court · 5 Ind. Cas. 397
Bengal Tenancy Act, 1885 — Article 3, 3(9)
High Courts19 Jan 1910
Gopi Krishna Mandal Vs Ram Lal Mandal and Others
Calcutta High Court · 5 Ind. Cas. 524
High Courts19 Jan 1910
Trilochan Neogi Vs Ibrahim Dunan
Calcutta High Court · 6 Ind. Cas. 158
Lunatics Act, 1858 — Section 14
High Courts19 Jan 1910
Har Lal Raut and Another Vs Jai Lal Raut and Another
Calcutta High Court · 5 Ind. Cas. 291
High Courts18 Jan 1910
Enamuddin Jamadar Vs Abdul Jabbar Duftri
Calcutta High Court · 5 Ind. Cas. 489
High Courts18 Jan 1910
Bhabanath Chakravarti and Others Vs Peary Sarma and Others
Calcutta High Court · 6 Ind. Cas. 544
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(2)
High Courts18 Jan 1910
Mahammad Zeaulla Miah and Others Vs Sukliannessa Bibi and Others
Calcutta High Court · 5 Ind. Cas. 352
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts18 Jan 1910
Nando Lal Neogy Vs Bejoy Chandra Chatterjee, Overseer Garalia Municipality
Calcutta High Court · 46 Ind. Cas. 518
Bengal Municipal Act, 1932 — Section 217
High Courts18 Jan 1910
Shaikh Hazir Ali and Others Vs Emperor
Calcutta High Court · 5 Ind. Cas. 315
Evidence Act, 1872 — Section 167, 25Penal Code, 1860 (IPC) — Section 148, 149, 325
High Courts17 Jan 1910
Promotha Nath Mitra Vs Rakhal Das Addy and Another
Calcutta High Court · 6 Ind. Cas. 546
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(8)Land Acquisition Act, 1894 — Section 53
High Courts14 Jan 1910
Nistarini Dasi Vs Kazim Ali
Calcutta High Court · 7 Ind. Cas. 258
Transfer of Property Act, 1882 — Section 89
High Courts13 Jan 1910Allowed
Tajamal Ali and Another Vs Mussud Ali and Others
Calcutta High Court · (1910) 01 CAL CK 0056
High Courts13 Jan 1910
Ram Lal Singh and Others Vs Maharaja Paswati Bejoypati Gajpati
Calcutta High Court · 5 Ind. Cas. 146
Transfer of Property Act, 1882 — Section 90