High Courts02 Feb 1910
Lalit Chandra Chowdhury Vs Baikuntha Nath Chowdhury and Another
Calcutta High Court · 5 Ind. Cas. 395
Probate and Administration Act, 1881 — Section 64, 90
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 27 of 30
High Courts02 Feb 1910
Kishori Lal Roy Chowdhury Vs Srimati Krishna Kamini Chowdhurani
Calcutta High Court · 5 Ind. Cas. 500
Contract Act, 1872 — Section 37Transfer of Property Act, 1882 — Section 108(j)
High Courts02 Feb 1910
King Vs Secretary of State for India in Council
Calcutta High Court · 9 Ind. Cas. 858
Government of India Act, 1915 — Section 75
High Courts02 Feb 1910
Jafar Ali Howladar Vs Emperor
Calcutta High Court · 6 Ind. Cas. 668
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts01 Feb 1910Allowed
Chairman Municipal Board Vs Basudeo Narain Singh
Calcutta High Court · (1910) ILR (Cal) 374
Bengal Municipal Act, 1932 — Section 116
High Courts01 Feb 1910
Chairman Municipal Board Vs Babu Basudeo Narain Singh
Calcutta High Court · 5 Ind. Cas. 321
Bengal Municipal Act, 1932 — Section 116
High Courts01 Feb 1910
Babbon Sheik Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 340
Criminal Procedure Code, 1898 (CrPC) — Section 148, 202, 429Penal Code, 1860 (IPC) — Section 147
High Courts01 Feb 1910
Arman Gazi and Others Vs Krishna Chandra Nandi
Calcutta High Court · 5 Ind. Cas. 383
High Courts31 Jan 1910
Kishore Chandra Banerjee Vs Ram Charan Bhattacharya and Others
Calcutta High Court · 5 Ind. Cas. 388
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts29 Jan 1910
Reaz-ud-din Shaikh and Others Vs Emperor
Calcutta High Court · 6 Ind. Cas. 251
High Courts28 Jan 1910
Debendra Nath Goswami and Another Vs Khirode Chandra Bandopadhya
Calcutta High Court · 5 Ind. Cas. 272
Civil Procedure Code, 1882 — Section 365Transfer of Property Act, 1882 — Section 90
High Courts28 Jan 1910
Tulshi Makhania Vs Secretary of State for India in Council
Calcutta High Court · 6 Ind. Cas. 543
High Courts27 Jan 1910
Adhar Mandal and Others Vs Keshab Chandra Mana
Calcutta High Court · 5 Ind. Cas. 483
High Courts27 Jan 1910
Nandan Missir Vs Lala Harakh Narayan and Others
Calcutta High Court · 5 Ind. Cas. 337
Contract Act, 1872 — Section 59, 60Public Demands Recovery Act — Section 10, 15
High Courts26 Jan 1910
Thakur Ram and Another Vs Shakroo Mian and Others
Calcutta High Court · 5 Ind. Cas. 277
High Courts26 Jan 1910Dismissed
Kallyanjee Shamjee Vs Shorrock
Calcutta High Court · (1910) ILR (Cal) 334 : 6 Ind. Cas. 924
Civil Procedure Code, 1908 (CPC) — Section 111
High Courts26 Jan 1910
C.T. Ambler Vs Shah Somi Ahmed
Calcutta High Court · 6 Ind. Cas. 545a
Bengal Survey Act, 1875 — Section 41Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts25 Jan 1910
Ambika Charan Mondal Vs Ram Charan Pramanik and Others
Calcutta High Court · 5 Ind. Cas. 385
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts25 Jan 1910Allowed
Pura Sundari Dasi Vs Bijraj Nopani
Calcutta High Court · (1910) ILR (Cal) 362
High Courts25 Jan 1910Allowed
Sarbesh Chandra Basu and Others Vs Hari Doyal Singh and Others
Calcutta High Court · (1910) 01 CAL CK 0040