High Courts20 Dec 1901Allowed
Rajah Ramessur Proshad Narain Singh Vs Rai Sham Krissen and others
Calcutta High Court · (1901) 12 CAL CK 0008
COURT ARCHIVE
Calcutta High Court judgments, 1901
167 judgments · page 1 of 9
High Courts18 Dec 1901
Dinomoni Chowdhrani Vs Brojo Mohini Chowdhrani
Calcutta High Court · (1902) ILR (Cal) 187
Criminal Procedure Code, 1898 (CrPC) — Section 145, 318, 530Evidence Act, 1872 — Section 13
High Courts18 Dec 1901Dismissed
Modhu Sudan Das Vs Rhidoy Moni Baistabi
Calcutta High Court · (1901) 12 CAL CK 0001
High Courts13 Dec 1901Dismissed
Annoda Prosad Ghose Vs Rajendra Kumar Ghose
Calcutta High Court · (1902) ILR (Cal) 223
Bengal Land Revenue Sales Act, 1859 — Section 54
High Courts13 Dec 1901
Mohendra Nath Sarkar Vs Biswanath Haldar
Calcutta High Court · (1902) ILR (Cal) 231
Bengal Tenancy Act, 1885 — Section 49(B)
High Courts13 Dec 1901Dismissed
Amrito Lal Mukherjee Vs Ram Chandra Roy
Calcutta High Court · (1902) ILR (Cal) 60
High Courts12 Dec 1901
Ram Lochan Sarcar Vs Queen-Empress
Calcutta High Court · (1902) ILR (Cal) 214
Penal Code, 1860 (IPC) — Section 141, 150, 157
High Courts10 Dec 1901Allowed
Jagannath khan Vs Brojonath pal
Calcutta High Court · (1902) ILR (Cal) 580
High Courts10 Dec 1901
In Re: Manik Mandal, Brojo Mandal, Badan Mandal and Kailas Mandal
Calcutta High Court · (1901) 12 CAL CK 0004
High Courts06 Dec 1901
Atul Chunder Mookerjee Vs Soshi Bhushan Mullick
Calcutta High Court · (1902) ILR (Cal) 63
High Courts05 Dec 1901
Jagannath Manjhi Vs Jumman Ali Putwari
Calcutta High Court · (1902) ILR (Cal) 247
Bengal Tenancy Act, 1885 — Section 52
High Courts04 Dec 1901Dismissed
Uttam Chandra Krithy Vs Khetra Nath Chattopadhya
Calcutta High Court · (1902) ILR (Cal) 577
High Courts04 Dec 1901Dismissed
Ganga Charan Roy and Others Vs Sasti Mandal and Others
Calcutta High Court · (1901) 12 CAL CK 0007
High Courts03 Dec 1901
Kuldip Sahai Vs Budhan Mahton
Calcutta High Court · (1902) ILR (Cal) 410
Criminal Procedure Code, 1898 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 147
High Courts03 Dec 1901
Mohananda Chatterjee and another Vs Akhoy Kumar Barari and Surja Kumar Chatterjee
Calcutta High Court · (1901) 12 CAL CK 0002
High Courts02 Dec 1901
Emperor Vs Lyall and Others
Calcutta High Court · (1902) ILR (Cal) 128
Criminal Procedure Code, 1898 (CrPC) — Section 307, 451Penal Code, 1860 (IPC) — Section 147, 149, 343
High Courts28 Nov 1901
Nagendra Nath Bose and Another Vs Bhuban Mohan Chakravarti and Others
Calcutta High Court · (1901) 11 CAL CK 0003
High Courts27 Nov 1901Allowed
Parbati Nath Dutt Vs Rajmohun Dutt
Calcutta High Court · (1902) ILR (Cal) 367
Estates Partition Act, 1897 — Section 116, 149, 150
High Courts27 Nov 1901
Bahir Das Chakravarti Vs Nobin Chunder Pal
Calcutta High Court · (1902) ILR (Cal) 306
Civil Procedure Code, 1908 (CPC) — Section 150, 151