High Courts26 Nov 1901Dismissed
Sita Nath Bandopadhya Vs Bissessur Roy Chaudhuri
Calcutta High Court · (1901) 11 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1901
167 judgments · page 2 of 9
High Courts22 Nov 1901
Hemangini Chowdhrani Vs Srigobinda Chowdhury
Calcutta High Court · (1902) ILR (Cal) 203
High Courts21 Nov 1901Dismissed
Rup Chand Mahton Vs Gurdan Singh and Others
Calcutta High Court · (1902) ILR (Cal) 283
Bengal Tenancy Act, 1885 — Section 61
High Courts19 Nov 1901
Mandardhar Aitch Vs The Secretary of State for India in Council and J.C. Hewett, Executive Engineer of the P.W.D. Akhayapada Jajpore Dn.
Calcutta High Court · (1901) 11 CAL CK 0001
High Courts16 Nov 1901
Keshab Chandra Boral and Mohesh Chandra Boral Vs Nityanund Biswas
Calcutta High Court · (1901) 11 CAL CK 0005
High Courts15 Nov 1901
Ebrahim Sircar Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 236
Penal Code, 1860 (IPC) — Section 174, 175, 185, 186
High Courts14 Nov 1901
Uma Charan Singh Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 244
Penal Code, 1860 (IPC) — Section 141(2), 147, 325
High Courts14 Nov 1901
Panchoo Gazi Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 455
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts04 Sept 1901Dismissed
Ismail Khan Mahomed Vs Kali Krishna Mondol and Apurba Kumari Dossee
Calcutta High Court · (1901) 09 CAL CK 0004
High Courts04 Sept 1901Dismissed
Ram Narain Roy Vs Baij Nath Malla
Calcutta High Court · (1902) ILR (Cal) 36
High Courts03 Sept 1901
The Corporation of Calcutta Vs I.J. Cohen
Calcutta High Court · (1901) 09 CAL CK 0001
High Courts02 Sept 1901
Jeebun Krista Shaw Vs Benoy Krista Shaw and another
Calcutta High Court · (1901) 09 CAL CK 0005
High Courts30 Aug 1901Allowed
Khajeh Salimullah Vs Abul Khair M. Mustafa
Calcutta High Court · (1901) 08 CAL CK 0006
Limitation Act, 1963 — Article 120
High Courts23 Aug 1901
Sheikh Naimuddin Vs Srimanta Ghose and Others
Calcutta High Court · (1901) 08 CAL CK 0015
High Courts23 Aug 1901
Narain Uddin Vs Srimanta Ghose and Others
Calcutta High Court · (1902) ILR (Cal) 219
Bengal Tenancy Act, 1885 — Section 188, 65
High Courts22 Aug 1901
Hare Krishna Bhowmik and others Vs Robert Watson and Co.
Calcutta High Court · (1901) 08 CAL CK 0001