High Courts24 Jul 1901
Nitya Nunda Sarkar and Another Vs Ram Narain Das and Others
Calcutta High Court · (1901) 07 CAL CK 0009
COURT ARCHIVE
Calcutta High Court judgments, 1901
167 judgments · page 4 of 9
High Courts24 Jul 1901Dismissed
Kalu Khabir Vs Jan Meah
Calcutta High Court · (1902) ILR (Cal) 100
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts23 Jul 1901
Kunja Behay Das Vs Khetro Pal Singh Roy
Calcutta High Court · (1901) 07 CAL CK 0012
High Courts22 Jul 1901
Puhan Mal and Others Vs Janki Pershad Singh and Another
Calcutta High Court · (1901) ILR (Cal) 680
High Courts19 Jul 1901
Kalil Munda and Others Vs King-Emperor
Calcutta High Court · (1901) ILR (Cal) 797
Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 107, 108, 109, 117, 307
High Courts18 Jul 1901
Moazzim Hossein Khan and Another Vs Raphael Robinson
Calcutta High Court · (1901) ILR (Cal) 641
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1(e)
High Courts17 Jul 1901
Ram Sarup Rai and two others Vs The Emperor
Calcutta High Court · (1901) 07 CAL CK 0027
High Courts16 Jul 1901Dismissed
Shujat Ali and Others Vs Bhiku
Calcutta High Court · (1902) ILR (Cal) 25
Civil Procedure Code, 1882 — Section 280, 281, 282
High Courts12 Jul 1901
A. Caspebsz Vs Kader Nath Sabbadhikari and Others
Calcutta High Court · (1901) ILR (Cal) 738
High Courts12 Jul 1901Allowed
Kashi Prosad Singh Vs Secretary of State For India In Council
Calcutta High Court · (1902) ILR (Cal) 140
Court Fees Act, 1870 — Section 17
High Courts11 Jul 1901Dismissed
Mohim Chandra Guha Vs Annada Charan Dutt and Others
Calcutta High Court · (1901) 07 CAL CK 0025
High Courts11 Jul 1901Dismissed
Bhikari Misra and Others Vs Rani Surja Moni Pat Maha Dai
Calcutta High Court · (1901) 07 CAL CK 0003
High Courts10 Jul 1901Dismissed
Bhajahari Pal and Another Vs Ram Lal Das and Others
Calcutta High Court · (1901) 07 CAL CK 0011
High Courts10 Jul 1901Dismissed
Harrish Chandra Chatterji Vs Bhoba Tarini Debi and others
Calcutta High Court · (1901) 07 CAL CK 0007
High Courts09 Jul 1901
Raj Narain Mookerjee Vs Ful Kumari Debi
Calcutta High Court · (1902) ILR (Cal) 68
Contract Act, 1872 — Section 130Probate and Administration Act, 1881 — Section 51, 78
High Courts09 Jul 1901
Lolit Mohan Moitra Vs Surja Kanta Acharjee and Others
Calcutta High Court · (1901) ILR (Cal) 709
Criminal Procedure Code, 1898 (CrPC) — Section 145, 340, 342, 435(3), 437Specific Relief Act, 1877 — Section 9
High Courts08 Jul 1901Allowed
Raj Narain Mookerjee Vs Ful Kumari Debi
Calcutta High Court · (1901) 07 CAL CK 0010
High Courts05 Jul 1901Dismissed
Dilwar Ali and Another Vs Ram Taruck Hazra
Calcutta High Court · (1902) ILR (Cal) 94
Civil Procedure Code, 1908 (CPC) — Section 11Public Demands Recovery Act, 1880 — Section 19
High Courts03 Jul 1901
The Collector of Dacca Vs Jagat Chunder Goswami
Calcutta High Court · (1901) ILR (Cal) 608
Evidence Act, 1872 — Section 42
High Courts01 Jul 1901
Juggernath Barj Vs Kanai Das Byragi and Another
Calcutta High Court · (1901) 07 CAL CK 0028