COURT ARCHIVE

Calcutta High Court judgments, 1901

167 judgments · page 9 of 9

High Courts09 Jan 1901Dismissed

Bejoy Gopal Bose Vs Umesh Chandra Bose and others

Calcutta High Court · (1901) 01 CAL CK 0015

High Courts09 Jan 1901

Calcutta High Court · (1901) ILR (Cal) 532

High Courts08 Jan 1901

Calcutta High Court · (1901) ILR (Cal) 272

High Courts04 Jan 1901

Calcutta High Court · (1901) ILR (Cal) 485

High Courts04 Jan 1901

Calcutta High Court · (1901) ILR (Cal) 689

Criminal Procedure Code, 1898 (CrPC) — Section 342, 511Evidence Act, 1872 — Section 91Penal Code, 1860 (IPC) — Section 411, 457

High Courts03 Jan 1901

Calcutta High Court · (1901) ILR (Cal) 209

High Courts02 Jan 1901

Calcutta High Court · (1901) ILR (Cal) 483