COURT ARCHIVE
Calcutta High Court judgments, 1872
96 judgments · page 1 of 5
High Courts11 Dec 1872
Mothoormohun Roy Vs Jadoomoney Dossee and Another
Calcutta High Court · (1872) 12 CAL CK 0006
High Courts02 Dec 1872
L. Harrison and Others Vs A.H. Hope
Calcutta High Court · (1872) 12 CAL CK 0005
High Courts02 Dec 1872
Cally Churn Mullick Vs Bauggobutty Churn Mullick In Re: Benud Behari Mullick
Calcutta High Court · (1872) 12 CAL CK 0004
High Courts20 Nov 1872Allowed
Neerbhoy Singh Vs Ram Pershad Singh and Others
Calcutta High Court · (1872) 11 CAL CK 0001
High Courts18 Nov 1872
Rajmohun Bose and Another Vs The East Indian Railway Company.
Calcutta High Court · (1872) 11 CAL CK 0004
High Courts21 Sept 1872
The Queen Vs Tarinicharan Dey and Others
Calcutta High Court · (1872) 09 CAL CK 0011
High Courts17 Sept 1872
In Re: Gabinda Chandra Ghose and Anothers
Calcutta High Court · (1872) 09 CAL CK 0010
High Courts17 Sept 1872
In Re: Gabinda Chandra Ghose and Another
Calcutta High Court · (1872) 09 CAL CK 0006
High Courts16 Sept 1872
Baboo Nund Coomar Lall and Another Vs Moulvie Razeeooddeen Hossein, Syud Razaoodeen Hossein, Moulvie Abdool Lutif and Others
Calcutta High Court · (1872) 09 CAL CK 0003
High Courts11 Sept 1872
Nuthoo Lall Chowdhry and Others Vs Shoukee Lall and Others
Calcutta High Court · (1872) 09 CAL CK 0008
High Courts09 Sept 1872
Protima Aurat Vs Ouksia Sirkar and Others
Calcutta High Court · (1872) 09 CAL CK 0005
High Courts09 Sept 1872
In Re: Bykuntram Shaha Roy and Others
Calcutta High Court · (1872) 09 CAL CK 0004
High Courts06 Sept 1872
Gaurinath Mookerjee Vs Madhumani Peshakar
Calcutta High Court · (1872) 09 CAL CK 0009
High Courts06 Sept 1872
Joy Koomar Dutta Jha Vs Esharee Nund Dutta Jha
Calcutta High Court · (1872) 09 CAL CK 0001