High Courts22 Dec 1947
Laxman Chandra Ghose and Others Vs Emperor
Calcutta High Court · AIR 1948 Cal 278
Penal Code, 1860 (IPC) — Section 148
COURT ARCHIVE
Calcutta High Court judgments, 1947
176 judgments · page 1 of 9
High Courts22 Dec 1947
Brojendra Kishore Ray Chaudhuri Vs Mohini Mohan Chaudhuri
Calcutta High Court · (1947) 12 CAL CK 0016
High Courts22 Dec 1947
Golam Mostafa Chaudhury and Others Vs Munsir Bap and Others
Calcutta High Court · AIR 1948 Cal 303
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts19 Dec 1947Dismissed
Sundari Patoa Vs Seuraj Patoa
Calcutta High Court · (1947) 12 CAL CK 0021
High Courts19 Dec 1947
Nilmony Jalui Vs Sm. Radharani Debi
Calcutta High Court · AIR 1948 Cal 224
Bengal Tenancy Act, 1885 — Section 26F
High Courts18 Dec 1947
Hariprosad Roy Vs Babulal Chaukhani
Calcutta High Court · AIR 1948 Cal 226
West Bengal Non-Agricultural Tenancy (Temporary Provisions) Act, 1940 — Section 3, 6
High Courts18 Dec 1947Allowed
Midnapur Zamindari Company Ltd. Vs Saradindu Mukherji
Calcutta High Court · (1947) 12 CAL CK 0004
High Courts17 Dec 1947
Standard Coal Company Ltd. Vs Chief Controlling Revenue Authority
Calcutta High Court · (1947) 12 CAL CK 0020
High Courts16 Dec 1947Dismissed
Niaz Mohammad Khan Vs Alfred Morris Deane
Calcutta High Court · (1947) 12 CAL CK 0022
High Courts16 Dec 1947
Bhanga Singh and Others Vs The King
Calcutta High Court · AIR 1948 Cal 290
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts16 Dec 1947
Mohan Lal Saraji Vs Mohini Mohan Das
Calcutta High Court · AIR 1948 Cal 194
Criminal Procedure Code, 1898 (CrPC) — Section 344
High Courts16 Dec 1947
Bijoy Chandra Singha Chaudhuri Vs Doman Singha Patiraj
Calcutta High Court · (1947) 12 CAL CK 0008
High Courts12 Dec 1947
The Superintendent and Remembrancer of Legal Affairs Vs East India Electric and Traction Co. Ltd. and Others
Calcutta High Court · AIR 1948 Cal 277
High Courts10 Dec 1947
Tarak Nath Saha and Others Vs Rajani Kanta Saha and Others
Calcutta High Court · AIR 1948 Cal 207
Limitation Act, 1963 — Article 115, 49, 10
High Courts05 Dec 1947
Jatindra Mohan Sarkar Vs Mahipal Nayek and Others
Calcutta High Court · AIR 1948 Cal 203
Bengal Money Lenders Act, 1940 — Section 36Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts04 Dec 1947Allowed
Syam Sundar De Vs Sailabala Dasi
Calcutta High Court · (1947) 12 CAL CK 0007
High Courts04 Dec 1947
Sm. Bhadu Dasi Dutt Vs Gokul Chandra Daw and Others
Calcutta High Court · AIR 1948 Cal 240
Bengal Tenancy Act, 1885 — Section 26G(5)
High Courts27 Nov 1947
Sm. Akhoy Kumari Debi Vs Chand Moddin Mondal and Others
Calcutta High Court · AIR 1948 Cal 206
Bengal Agricultural Debtors Act, 1936 — Section 8(2)
High Courts27 Nov 1947Dismissed
R. Wright and Partner Ltd. Vs Governor-General in Council
Calcutta High Court · (1947) 11 CAL CK 0005
High Courts26 Nov 1947
Gurupada Roy Vs P.N. Malia and Another
Calcutta High Court · AIR 1948 Cal 246
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 379