High Courts04 Dec 1947
Sm. Bhadu Dasi Dutt Vs Gokul Chandra Daw and Others
Calcutta High Court · AIR 1948 Cal 240
Bengal Tenancy Act, 1885 — Section 26G(5)
COURT ARCHIVE
Calcutta High Court judgments, 1947
223 judgments · page 2 of 12
High Courts02 Dec 1947
Chandanmull Jhaleria and Others Vs Clive Mills Co. Ltd. and Others
Calcutta High Court · AIR 1948 Cal 257
Arbitration Act, 1940 — Section 34
High Courts27 Nov 1947
Sm. Akhoy Kumari Debi Vs Chand Moddin Mondal and Others
Calcutta High Court · AIR 1948 Cal 206
Bengal Agricultural Debtors Act, 1936 — Section 8(2)
High Courts27 Nov 1947Dismissed
R. Wright and Partner Ltd. Vs Governor-General in Council
Calcutta High Court · (1947) 11 CAL CK 0005
High Courts26 Nov 1947
Gurupada Roy Vs P.N. Malia and Another
Calcutta High Court · AIR 1948 Cal 246
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 379
High Courts26 Nov 1947Allowed
Kamala Bala Basu Vs Jiban Krishna Basu
Calcutta High Court · (1947) 11 CAL CK 0002
High Courts25 Nov 1947
Pulin Chandra Daw Vs Emperor
Calcutta High Court · AIR 1948 Cal 190
Companies Act, 1956 — Section 282
High Courts19 Nov 1947
Shyam Sundar Halwasiya Vs Jodhraj Halwasiya
Calcutta High Court · AIR 1948 Cal 214
Judicature Act, 1873 — Section 47Judicature Act, 1925 — Section 31
High Courts19 Nov 1947
Nisha Kanto Roy Chowdhury Vs Smt. Saroj Bashini Goho
Calcutta High Court · AIR 1948 Cal 294
High Courts18 Nov 1947Dismissed
Johurmull Parasram and Others Vs Louis Dreyfus and Co. Ltd.
Calcutta High Court · (1947) 11 CAL CK 0013
High Courts18 Nov 1947
Johurmull Parasram and others Vs Louis Dreyfus and Co. Ltd.
Calcutta High Court · (1947) 11 CAL CK 0012
High Courts17 Nov 1947
Manick Chandra Pal and others Vs Hari Pada Roy
Calcutta High Court · (1947) 11 CAL CK 0010
High Courts17 Nov 1947Allowed
Manick Chandra Pal and Others Vs Haripado Roy
Calcutta High Court · (1947) 11 CAL CK 0004
High Courts09 Oct 1947
Sova Chand Bothra Vs Emperor
Calcutta High Court · AIR 1948 Cal 184
Calcutta Police Act, 1866 — Section 54ACriminal Procedure Code, 1898 (CrPC) — Section 249
High Courts22 Sept 1947Dismissed
Birla Brothers Ltd. Vs Modak
Calcutta High Court · (1947) 09 CAL CK 0002
High Courts17 Sept 1947
Emperor Vs Benode Behari Dutt and Others
Calcutta High Court · (1947) 09 CAL CK 0001
High Courts16 Sept 1947
Nizamuddin and Another Vs Jinnat Hossain
Calcutta High Court · AIR 1948 Cal 130
Criminal Procedure Code, 1898 (CrPC) — Section 448
High Courts16 Sept 1947
Panchu Das Bhowmik and Others Vs Asraf Ali
Calcutta High Court · AIR 1948 Cal 129
Criminal Procedure Code, 1898 (CrPC) — Section 200