COURT ARCHIVE
Calcutta High Court judgments, 1904
214 judgments · page 1 of 11
Ghana Kanta Mahanta Vs Musammat Gerela and Others
Calcutta High Court · 2 Ind. Cas. 550
Probodh Lal Kundu Vs Harish Chandra Dey and others
Calcutta High Court · (1904) 12 CAL CK 0002
H.A. Lucas and others Vs Theodoras Lucas and another
Calcutta High Court · (1904) 12 CAL CK 0012
The Corporation of Calcutta Vs Shyama Charan Pal and Others
Calcutta High Court · (1904) 12 CAL CK 0001
Baloram Gogai Vs Chintaram Kolita and Another
Calcutta High Court · (1904) 12 CAL CK 0011
Krishna Kant Saha Vs Krishna Chandra Roy
Calcutta High Court · (1904) 12 CAL CK 0006
Musstt. Monijan Bibee Vs Khadem Hossein and Others
Calcutta High Court · (1904) 12 CAL CK 0005
Promotha Nath Ganguli Vs Khettra Nath Banerjee and others
Calcutta High Court · (1904) 12 CAL CK 0004
Jogesh Chandra Roy Vs Annoda Charan Choudhury
Calcutta High Court · 68 Ind. Cas. 662
Bhugwan Das Khettry Vs Nllkanta Ganguli
Calcutta High Court · (1904) 12 CAL CK 0008
Girish Chandra Chando and another Vs Sirish Chandra Das and another
Calcutta High Court · (1904) 12 CAL CK 0007
Woopendra Naraik Sen Vs Aghore Nath Chatterjee
Calcutta High Court · (1904) 11 CAL CK 0002
Nim Chand Baboo and Others Vs Ashutosh Dutt and Others
Calcutta High Court · (1904) 11 CAL CK 0004
Har Charan Mukerjee and others Vs The King-Emperor
Calcutta High Court · (1904) 10 CAL CK 0001
Munui Sonar and another Vs The Emperor
Calcutta High Court · (1904) 10 CAL CK 0002
Haladhar Bhumij Vs Sub-Inspector of Police Hura Outpost and Others
Calcutta High Court · (1904) 10 CAL CK 0003
In Re: Indenture of Nilmoney Dey Sarkar
Calcutta High Court · (1904) 09 CAL CK 0001