Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 17Civil Procedure Code, 1908 (CPC) — Section 25Provincial Small Cause Courts Act, 1887 — Section 35

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High Courts11 Aug 1904Dismissed

Protap Chandra Das and others Vs Biseswar Pramanick

Calcutta High Court · (1904) 08 CAL CK 0003

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High Courts10 Aug 1904Dismissed

Gopal Prosad Bhakat Vs Rajah Dibbya Singh Deb and Others

Calcutta High Court · (1904) 08 CAL CK 0006

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High Courts08 Aug 1904

Abinash Chandra Majumdar and Others Vs Hari Nath Saha and Others

Calcutta High Court · (1904) 08 CAL CK 0013

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High Courts05 Aug 1904

Hara Sundar Majumdar Vs Basunta Kumar Roy and Others

Calcutta High Court · (1904) 08 CAL CK 0016

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High Courts05 Aug 1904

Jotoni Chowdhurani Vs Amor Krishna Saha and Another

Calcutta High Court · 1 Ind. Cas. 164

Transfer of Property Act, 1882 — Section 88

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High Courts05 Aug 1904Dismissed

T.E. Madden Vs Alfred John Bridge and others

Calcutta High Court · (1904) 08 CAL CK 0008

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High Courts05 Aug 1904

Halimannissa Chowdhrani Vs Secretary of State for India

Calcutta High Court · (1904) ILR (Cal) 1036

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High Courts29 Jul 1904

Babui Bhogwat Raj Koer Vs Sheo Golam Sahu

Calcutta High Court · (1904) 07 CAL CK 0025

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High Courts29 Jul 1904Allowed

Narsing Narain Singh and Others Vs Dharam Thakur and Others

Calcutta High Court · (1904) 07 CAL CK 0004

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