High Courts07 Jul 1904
Kali Kinkar Sett Vs Nritya Gopal Roy
Calcutta High Court · (1904) 07 CAL CK 0017
COURT ARCHIVE
Calcutta High Court judgments, 1904
214 judgments · page 4 of 11
High Courts07 Jul 1904
Aklemannessa Bibi Vs Mahomed Hatem
Calcutta High Court · (1904) ILR (Cal) 849
Civil Procedure Code, 1908 (CPC) — Section 15Suits Valuation Act, 1887 — Section 11
High Courts06 Jul 1904Dismissed
Jordon and others Vs Ram Chandra Gupta
Calcutta High Court · (1904) 07 CAL CK 0030
High Courts06 Jul 1904
Umesh Chandra Dass Vs Shib Narain Mandal
Calcutta High Court · (1904) ILR (Cal) 1011
High Courts05 Jul 1904
Amirullah Mahomed Vs Nazir Mahomed
Calcutta High Court · (1904) ILR (Cal) 932
Bengal Tenancy Act, 1885 — Section 167, 49(b)
High Courts05 Jul 1904
Mahananda Chakravarti Vs Mongala Keotani
Calcutta High Court · (1904) ILR (Cal) 937
High Courts01 Jul 1904
Chandi Charan Roy Chowdhry Vs Ambika Charan Dutt
Calcutta High Court · (1904) ILR (Cal) 792
High Courts01 Jul 1904Dismissed
Parmanand Karan Vs Baptist Mission Society of London
Calcutta High Court · (1904) 07 CAL CK 0021
High Courts30 Jun 1904Allowed
Ram Kumar Singh and Others Vs Messrs. Robert, Watson and Co., Ld.
Calcutta High Court · (1904) 06 CAL CK 0024
High Courts28 Jun 1904
Lakshmi Narain Banerjee Vs Tara Prosanna Banerjee
Calcutta High Court · (1904) ILR (Cal) 944
Specific Relief Act, 1877 — Section 55
High Courts28 Jun 1904
Ram Kumar Bhattacharjee Vs Ram Newaj Rajguru
Calcutta High Court · (1904) ILR (Cal) 1021
Bengal Tenancy Act, 1885 — Section 181
High Courts24 Jun 1904
Birendra Lal Bhaduri Vs The King-Emperor
Calcutta High Court · (1904) 06 CAL CK 0016
High Courts21 Jun 1904
Deonandan Singh and Others Vs Manbodh Singh and others
Calcutta High Court · (1904) 06 CAL CK 0027
High Courts21 Jun 1904
Anwar Hossein Vs Secretary of State for India
Calcutta High Court · (1904) ILR (Cal) 885
Probate and Administration Act, 1881 — Section 24
High Courts17 Jun 1904
Rakhohari Chattaraj Vs Bipra Das Dey
Calcutta High Court · (1904) ILR (Cal) 975
High Courts17 Jun 1904
Mahabir Pershad Singh Vs Dhanukdhari Singh
Calcutta High Court · (1904) ILR (Cal) 815
High Courts17 Jun 1904
Maharaj Bahadur Singh Vs Paresh Nath Singh
Calcutta High Court · (1904) ILR (Cal) 839
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts17 Jun 1904
Bibijan Bibi Vs Sachi Bewah
Calcutta High Court · (1904) ILR (Cal) 863
Civil Procedure Code, 1882 — Section 291Transfer of Property Act, 1882 — Section 86, 88, 89