High Courts24 Dec 1975
Jayantibhai G. Patel Vs Union of India and Others
Calcutta High Court · 80 CWN 421
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 359(1)
COURT ARCHIVE
Calcutta High Court judgments, 1975
328 judgments · page 1 of 17
High Courts24 Dec 1975Dismissed
Dhunseri Tea and Industries Ltd. Vs The Hanuman Estates Private Ltd.
Calcutta High Court · AIR 1976 Cal 328 : (1976) 2 ILR (Cal) 121
Constitution of India, 1950 — Article 254(2)Income Tax Act, 1961 — Section 226, 226(3)West Bengal Premises Tenancy Act, 1956 — Section 13, 17, 17(1), 17(2), 17(3)
High Courts24 Dec 1975
Duncan Brothers and Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 111 ITR 885
Companies (Profits) Surtax Act, 1964 — Rule 2, 2(2)Super Profits Tax Act, 1963 — Rule 1, 1(2)
High Courts24 Dec 1975Allowed
Jnanendra Nath Bose and Others Vs Sushil Kumar Safui and Another
Calcutta High Court · 80 CWN 250
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts24 Dec 1975Allowed
Union of India and Others Vs Dhirubhai Gokuldas Vora and Others
Calcutta High Court · (1975) 12 CAL CK 0009
Constitution of India, 1950 — Article 14, 19, 21, 22, 226
High Courts23 Dec 1975Dismissed
Statesman Ltd. Vs National Industrial Tribunal
Calcutta High Court · (1977) 1 ILR (Cal) 436
Constitution of India, 1950 — Article 226Industrial Disputes (Central) Rules, 1957 — Rule 1(2), 28Industrial Disputes Act, 1947 — Section 10, 10(1A), 17, 33(3), 33C
High Courts23 Dec 1975Dismissed
Sunil Kumar Singh Vs Life Insurance Corporation of India Life Insurance Corporation of India Vs Sunil Kumar Singh
Calcutta High Court · AIR 1976 Cal 224 : 80 CWN 278
Evidence Act, 1872 — Section 45Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 59
High Courts23 Dec 1975
Hirendra Bhadra Vs Titwn Eng. Co. (P) Ltd.
Calcutta High Court · 80 CWN 242
Companies Act, 1956 — Section 10, 2(11), 203, 283, 284
High Courts19 Dec 1975
Appejay Steel Works Private Ltd. Vs Inspecting Assistant Commissioner of Income Tax (Central), Range-I and Others
Calcutta High Court · (1976) 103 ITR 806
Income Tax Act, 1961 — Section 142(1), 143(2), 271(1), 274
High Courts19 Dec 1975
Bhusan Kumar Talwar Vs Union of India and Others
Calcutta High Court · 80 CWN 442
Constitution of India, 1950 — Article 14, 19, 20, 21, 22Customs Act, 1962 — Section 11B, 11C, 123, 3, 3(1)
High Courts19 Dec 1975Allowed
State of West Bengal Vs Narendra Nath Banerjee
Calcutta High Court · (1976) 1 ILR (Cal) 401
Calcutta Improvement Act, 1911 — Section 43(2), 77A(1), 77A(2)Land Acquisition Act, 1894 — Section 23(1), 23(2)
High Courts19 Dec 1975
Premchand Sitanath Roy Vs Addl. Commissioner of Income Tax and Others
Calcutta High Court · (1977) 109 ITR 751
Income Tax Act, 1961 — Section 117A, 139(1), 139(8), 246, 263
High Courts19 Dec 1975
DULAL CHANDRA BHAR and Others Vs COMMERCIAL TAX OFFICER, SHYAMBAZAR CHARGE and Others
Calcutta High Court · (1976) 5 CTR 306 : 80 CWN 262
Bengal Finance (Sales Tax) Act, 1941 — Section 6West Bengal Sales Tax Act, 1954 — Section 12(2), 9(3)
High Courts18 Dec 1975
Kashmir Agencies Pvt. Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (1978) 112 ITR 563
Income Tax Act, 1961 — Section 147
High Courts18 Dec 1975Dismissed
Hungerford Investment Trust Ltd. and Another Vs Income Tax Officer and Others
Calcutta High Court · (1977) 47 CompCas 181 : (1977) 106 ITR 649
Income Tax Act, 1961 — Section 147, 2(35)
High Courts17 Dec 1975Dismissed
Sri Ram Sakhia @ Rani Shat and Others Vs Subodh Kumar Banerjee and Others
Calcutta High Court · 80 CWN 354
Calcutta Thika Tenancy Act, 1949 — Section 28, 3, 9Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 19(1)(f), 19(1)(f)(g), 246
High Courts16 Dec 1975
Rathindra Nath Mitra Vs Smt. Angurbala Mullick and Another
Calcutta High Court · AIR 1976 Cal 217 : 80 CWN 471 : 80 CWN 470
Calcutta City Civil Court Act, 1953 — Section 5Calcutta High Court (Original Side) Rules, 1914 — Rule 29
High Courts16 Dec 1975
Bibhuti Bhusan Roy Vs Income Tax Officer, "A" Ward and Others
Calcutta High Court · (1978) 111 ITR 84
Income Tax Act, 1961 — Section 156, 210, 217(1A), 220(2)
High Courts15 Dec 1975Allowed
Messrs Steel Enterprises (P) Ltd. Vs Sm. Saroj Somani and Others
Calcutta High Court · (1975) 12 CAL CK 0006
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 225, 227Government of India Act, 1915 — Section 108, 108(2), 108(2)
High Courts12 Dec 1975Allowed
Nandalal De and Others Vs Sulekha Dhar and Others
Calcutta High Court · 80 CWN 219
West Bengal Premises Tenancy Act, 1956 — Section 13, 17, 17(3), 21, 23