COURT ARCHIVE

Calcutta High Court judgments, 1975

365 judgments · page 19 of 19

High Courts08 Jan 1975

Controller of Estate Duty Vs John Gregory Apcar and Another

Calcutta High Court · (1979) 119 ITR 192

Estate Duty Act, 1953 — Section 5, 61, 64(1), 7, 7(1)Estate Duty Rules, 1953 — Rule 14(2)

High Courts08 Jan 1975

Calcutta High Court · 79 CWN 589 : (1976) 105 ITR 666

Income Tax Act, 1922 — Section 12, 9(3)Income Tax Act, 1961 — Section 26, 56

High Courts07 Jan 1975

Calcutta High Court · 79 CWN 553

Limitation Act, 1963 — Section 12, 12(2), 2, 5

High Courts03 Jan 1975

Calcutta High Court · AIR 1975 Cal 257 : (1975) 2 ILR (Cal) 461

Civil Procedure Code, 1908 (CPC) — Section 151West Bengal Estates Acquisition Act, 1953 — Section 44, 44(2), 44(3), 44(4), 45

High Courts02 Jan 1975Dismissed

Calcutta High Court · (1975) 01 CAL CK 0018

General Clauses Act, 1897 — Section 13