High Courts24 Dec 1986

Md. Salim Vs Md. Assim and Others

Calcutta High Court · (1987) 1 CALLT 124 : (1987) CALLT 124 : 92 CWN 507

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 97, 151West Bengal Premises Tenancy Act, 1956 — Section 14, 16
High Courts23 Dec 1986Allowed

Gopa Guha Vs Rathin Guha

Calcutta High Court · 91 CWN 829

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 141Guardians and Wards Act, 1890 — Section 13, 25, 25(1), 6Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts19 Dec 1986Dismissed

Dulal Nayek Vs State of W.B.

Calcutta High Court · (1987) CALLT 29

Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 304, 84
High Courts12 Dec 1986Dismissed

In Re: Bishnu Banerjee

Calcutta High Court · 91 CWN 971

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115, 151, 47Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 115, 58