High Courts22 Dec 1936
Radha Raman Saha Vs Makhom Lal Ganguly and Others
Calcutta High Court · AIR 1937 Cal 461
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 1 of 24
High Courts22 Dec 1936Dismissed
Radharaman Saha Vs Makhom Lal Gangoly
Calcutta High Court · (1936) 12 CAL CK 0027
High Courts22 Dec 1936Allowed
Surath Nath Banerjee and Others Vs Alokenath Ray Choudhury and Others
Calcutta High Court · (1936) 12 CAL CK 0021
High Courts22 Dec 1936
In Re: Mymensingh Loan Office Ltd.
Calcutta High Court · AIR 1937 Cal 667 : 175 Ind. Cas. 892
Companies Act, 1956 — Section 202
High Courts22 Dec 1936
Hari Kishen Rathi Vs Gopeswar Deghuria and Others
Calcutta High Court · AIR 1937 Cal 177
High Courts22 Dec 1936
Chandra Kishore Mandal Vs Shasindra Kumar Roy Choudhury and Another
Calcutta High Court · AIR 1937 Cal 174
Bengal Local Self-Government Act, 1885 — Section 138(a)Bengal Municipal Act, 1932 — Section 36Government of India Act, 1915 — Section 107
High Courts22 Dec 1936
Burhan Mirdha Vs Mt. Khodeja Bibi
Calcutta High Court · AIR 1937 Cal 189
Civil Procedure Code, 1908 (CPC) — Section 15, 92
High Courts22 Dec 1936
Sree Sree Iswar Narain Jew Vs Henry E. Soler
Calcutta High Court · (1936) 12 CAL CK 0001
High Courts18 Dec 1936
Annakali Debi and Others Vs Gyanendra Chakravarty
Calcutta High Court · AIR 1938 Cal 22 : 173 Ind. Cas. 318
High Courts18 Dec 1936
Sm. Bibhabati Debi and Others Vs Ramendra Nabayan Roy and Another
Calcutta High Court · (1936) 12 CAL CK 0022
High Courts18 Dec 1936
Brindaban Chandra Putatunda Vs Kashi Chandra Putatunda and Others
Calcutta High Court · AIR 1937 Cal 201
Civil Procedure Code, 1908 (CPC) — Section 115Registration Act, 1908 — Section 49
High Courts18 Dec 1936
Sm. Haridasi Debi Vs Manufacturers Life Assurance Co. Ltd.
Calcutta High Court · AIR 1937 Cal 379
Married Womens Property Act, 1874 — Section 6
High Courts18 Dec 1936
Raj Ballav Mondal Vs Rajendra Narain Mondal
Calcutta High Court · 170 Ind. Cas. 641
Bengal Tenancy Act, 1885 — Section 26(C), 26(F)(3), 76
High Courts17 Dec 1936
Jagadamba Prosad Lala Vs Badri Prosad Jhunjhunwala and Others
Calcutta High Court · AIR 1937 Cal 203
High Courts17 Dec 1936
Sarat Chandra Chakravarty and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 463
Penal Code, 1860 (IPC) — Section 366, 376
High Courts17 Dec 1936Allowed
Dwarkadas and Co. Vs Chainrup Singhee
Calcutta High Court · (1936) 12 CAL CK 0002
High Courts14 Dec 1936
In Re: Jalpaiguri Banking and Trading Corporation Ltd.
Calcutta High Court · AIR 1937 Cal 401
Companies Act, 1956 — Section 153
High Courts11 Dec 1936
Ramdeo Kedia and Another Vs Balvadra Kezrival and Others
Calcutta High Court · (1936) 12 CAL CK 0041
High Courts11 Dec 1936
Jafar Ali Khan and Others Vs Nasimannessa Bibi
Calcutta High Court · AIR 1937 Cal 500
High Courts11 Dec 1936
Habiba Bibi and Others Vs Ram Ranjan Mullick and Others
Calcutta High Court · AIR 1937 Cal 207
Court of Wards Act — Section 10C