High Courts01 Dec 1936
The Commissioner of Wakfs, Bengal Vs Umme Salima and Others
Calcutta High Court · (1936) 12 CAL CK 0025
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 3 of 24
High Courts01 Dec 1936
Kumar Pramatha Nath Roy Vs Raja Janaki Nath Roy
Calcutta High Court · AIR 1937 Cal 194
High Courts30 Nov 1936
Bengal Young Men''s Zamindary Co-operative Society Ltd. Vs Nritya Gopal Sinha
Calcutta High Court · AIR 1937 Cal 159
Land Registration Act, 1876 — Section 70, 74
High Courts27 Nov 1936
J.B. Beattie and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 84
Calcutta Police Act, 1866 — Section 44, 47
High Courts27 Nov 1936
Siba Das Chakravarty and Others Vs Hemchandra Kar and Others
Calcutta High Court · AIR 1937 Cal 473
High Courts26 Nov 1936Allowed
Bhupendra Nath Naskar and Another Vs Bhusan Chandra Mandal and Others
Calcutta High Court · (1936) 11 CAL CK 0018
High Courts25 Nov 1936
Tarak Nath Roy Vs Panchanan Banerjee and Others
Calcutta High Court · AIR 1937 Cal 152
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 47
High Courts25 Nov 1936
In Re: the Rajbari Ice Factory, Ltd.
Calcutta High Court · (1936) 11 CAL CK 0016
High Courts25 Nov 1936
Jessore District Board Vs Surendra Nath Haldar and Others
Calcutta High Court · AIR 1937 Cal 127
Bengal Local Self-Government Act, 1885 — Section 5, 53, 53 A
High Courts25 Nov 1936
Superintendent and Remembrancer of Legal Affairs Vs Jatindra Mohan Ray and Others
Calcutta High Court · AIR 1937 Cal 156
High Courts20 Nov 1936
Kusum Kumri Debi and Another Vs Corporation of Calcutta
Calcutta High Court · AIR 1937 Cal 218
Calcutta Municipal Act, 1923 — Section 317, 488
High Courts20 Nov 1936
Hemanta Kumar Sarkar and Another Vs Nanda Kumar Singh
Calcutta High Court · AIR 1937 Cal 64
Criminal Procedure Code, 1898 (CrPC) — Section 342, 526Penal Code, 1860 (IPC) — Section 120B, 406, 424
High Courts20 Nov 1936
Kusum Kumari Debi and Another Vs Corporation of Calcutta
Calcutta High Court · 168 Ind. Cas. 698
Calcutta Municipal Act, 1923 — Section 488, 533
High Courts20 Nov 1936Allowed
Gouri Sankar Dutta and Another Vs Sm. Hari Bhabini Dutta and Others
Calcutta High Court · (1936) 11 CAL CK 0002
High Courts19 Nov 1936Allowed
Abdul Gaffur Khan Vs The Emperor
Calcutta High Court · (1936) 11 CAL CK 0003
High Courts18 Nov 1936
Amar Krishna Ghowdhury and Others Vs Surendra Bijoy Dewanji and Others
Calcutta High Court · AIR 1937 Cal 148
Bengal Tenancy Act, 1885 — Section 105, 50
High Courts18 Nov 1936
Amar Krishna Chowdhury and Others Vs Surendra Bijoy Dewanji and Others
Calcutta High Court · 171 Ind. Cas. 632
Bengal Tenancy Act, 1885 — Section 105, 50
High Courts15 Nov 1936
TRINIDAD PETROLEUM DEVELOPMENT CO. Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1938) 6 ITR 667
Finance Act, 1926 — Section 33, 33(1)Finance Act, 1927 — Section 26
High Courts12 Nov 1936
Charu Chandra Muhury Vs Ramesh Chandra Sil and Others
Calcutta High Court · AIR 1937 Cal 158
Provincial Insolvency Act, 1920 — Section 35, 36, 39, 43, 78(2)
High Courts12 Nov 1936
In Re: Munshi Muhammad Abdul Keram
Calcutta High Court · AIR 1937 Cal 59 : 166 Ind. Cas. 1004
Bengal Village Self-Government Act, 1919 — Section 79Civil Procedure Code, 1908 (CPC) — Section 11