High Courts25 Aug 1936
Tara Kumar Bhattacharjee Vs Monglu Shaik
Calcutta High Court · AIR 1937 Cal 631 : 173 Ind. Cas. 598
Registration Act, 1908 — Section 2
COURT ARCHIVE
Calcutta High Court judgments, 1936
462 judgments · page 5 of 24
High Courts25 Aug 1936
Debendra Nath Sadhu Khan Vs Rai Ramprotap Chamaria
Calcutta High Court · AIR 1936 Cal 812
Civil Procedure Code, 1908 (CPC) — Section 115, 144, 2(2)
High Courts21 Aug 1936
Barodaprosad Sukul Vs Sahanlall Boid and Others
Calcutta High Court · AIR 1937 Cal 658 : 173 Ind. Cas. 341
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts21 Aug 1936
Sm. Matimala Debi and Another Vs Surendra Nath Mudi
Calcutta High Court · AIR 1936 Cal 802
Civil Procedure Code, 1908 (CPC) — Section 60(1)(m)
High Courts20 Aug 1936
Nazar Khan Kabuli Vs J.J.S. Barrclough and Others
Calcutta High Court · AIR 1936 Cal 807
Provincial Insolvency Act, 1920 — Section 33(3)
High Courts20 Aug 1936
Ramsaroop Mamohand Vs Chajuram and sons.
Calcutta High Court · 169 Ind. Cas. 827
Contract Act, 1872 — Section 215, 220
High Courts19 Aug 1936
Rani Mohini Sundari Vs Dist. Judge
Calcutta High Court · AIR 1937 Cal 424
Guardians and Wards Act, 1890 — Section 32, 43
High Courts19 Aug 1936
Corporation of Calcutta Vs Jardine Skinner and Co.
Calcutta High Court · AIR 1937 Cal 14
Calcutta Municipal Act, 1923 — Section 127(b), 136, 141, 142
High Courts19 Aug 1936
Prakash Chandra Nag Vs Subodh Chandra Nag and Others
Calcutta High Court · AIR 1937 Cal 67
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Aug 1936
Sahabaddin Sarkar and Others Vs Moulvi Kafiladdin Tapadar and Others
Calcutta High Court · AIR 1937 Cal 18
High Courts19 Aug 1936
Rani Mohini Sundari Vs District Judge
Calcutta High Court · 169 Ind. Cas. 912
Guardians and Wards Act, 1890 — Section 32, 43
High Courts18 Aug 1936Allowed
Dantmara Tea Co., Ltd. and Others Vs Probodh Kumar Das and Others
Calcutta High Court · (1936) 08 CAL CK 0025
High Courts18 Aug 1936
Hari Nath Ghose and Others Vs Nepal Chandra Rai Chowdhury and Others
Calcutta High Court · (1936) 08 CAL CK 0006
High Courts17 Aug 1936
Chhoteram Sarup Sha Vs Emperor
Calcutta High Court · AIR 1936 Cal 801
Penal Code, 1860 (IPC) — Section 199
High Courts14 Aug 1936
Krishna Kanta Ghose and Others Vs Rajeswar Ghosh and Another
Calcutta High Court · AIR 1937 Cal 656
Bengal Tenancy Act, 1885 — Section 48C, 48C(d)
High Courts14 Aug 1936
Ananda Lal Chakravarty and Others Vs Sm. Katyani Debi and Another
Calcutta High Court · AIR 1937 Cal 16
High Courts12 Aug 1936Dismissed
Manager, Murshidabad Estate Vs Hira Bewa
Calcutta High Court · (1936) 08 CAL CK 0039
High Courts12 Aug 1936
Alimjan Bibi and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 578
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts12 Aug 1936
K.C. De Vs Hira Bewa and Others
Calcutta High Court · AIR 1937 Cal 51
Bengal Tenancy Act, 1885 — Section 178(h), 23AEvidence Act, 1872 — Section 103, 106