High Courts21 Dec 1894
Jahiruddin Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 306
Penal Code, 1860 (IPC) — Section 149
COURT ARCHIVE
Calcutta High Court judgments, 1894
116 judgments · page 1 of 6
High Courts19 Dec 1894
Profullah Chunder Bose and Others Vs Samiruddin Mondul
Calcutta High Court · (1895) ILR (Cal) 337
Bengal Tenancy Act, 1885 — Section 15, 16
High Courts18 Dec 1894
Soshi Bhusun Guha, Receiver of the Firm of Puddo Lochun Shah and Others Vs Gogan Chunder Shaha and Another
Calcutta High Court · (1895) ILR (Cal) 364
Bengal Tenancy Act, 1885 — Section 148(h), 167
High Courts18 Dec 1894
G.B. McIntosh, Administrator to the Estate of Mr. A.R. McIntosh Vs Jharu Molla
Calcutta High Court · (1895) ILR (Cal) 454
Land Registration Act, 1876 — Section 42
High Courts17 Dec 1894
The Katras-Jherriah Coal Company Vs Sibkrishta Daw and Company
Calcutta High Court · (1895) ILR (Cal) 297
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 146
High Courts08 Dec 1894
Ram Ranjan Chakerbati Vs Ram Narain Singh and Others
Calcutta High Court · (1895) ILR (Cal) 533
High Courts01 Dec 1894
Sreenath Banerjee Vs East Indian Railway Company
Calcutta High Court · (1895) ILR (Cal) 268
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Nov 1894
Lachhan Kunwar and Others Vs Manorath Ram and Anant Singh
Calcutta High Court · (1895) ILR (Cal) 445
High Courts14 Nov 1894
Sidheswar Teor Vs Gyanada Dasi
Calcutta High Court · (1895) ILR (Cal) 291
Criminal Procedure Code, 1898 (CrPC) — Section 439, 488
High Courts13 Nov 1894
Krishna Dhan Mandal and Others Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 377
Criminal Procedure Code, 1898 (CrPC) — Section 403, 417Penal Code, 1860 (IPC) — Section 302, 325
High Courts02 Nov 1894
Lolit Mohan Sarkar Vs The Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 313
Penal Code, 1860 (IPC) — Section 408, 467, 471
High Courts27 Oct 1894
Balmakand Ram Vs Ghansam Ram
Calcutta High Court · (1895) ILR (Cal) 391
Criminal Procedure Code, 1898 (CrPC) — Section 221, 222, 439, 537Penal Code, 1860 (IPC) — Section 441, 456
High Courts24 Oct 1894
Farkan and Others Vs Somsher Mahomed and Another
Calcutta High Court · (1895) ILR (Cal) 241
Criminal Procedure Code, 1898 (CrPC) — Section 367, 424, 537
High Courts17 Oct 1894
Lilla Singh and Another Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 286
Bengal Estates Partition Act, 1876 — Section 112Penal Code, 1860 (IPC) — Section 186
High Courts19 Sept 1894
Sabir and Another Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 276
Penal Code, 1860 (IPC) — Section 148, 149, 304
High Courts11 Sept 1894
Queen-Empress Vs Gasper
Calcutta High Court · (1895) ILR (Cal) 935
Criminal Procedure Code, 1898 (CrPC) — Section 386
High Courts05 Sept 1894
Raj Chunder Mozumdar Vs Gour Chunder Mozumdar
Calcutta High Court · (1895) ILR (Cal) 176
Criminal Procedure Code, 1898 (CrPC) — Section 193, 195
High Courts31 Aug 1894
Shamanand Das Vs Baid Nath Das
Calcutta High Court · (1895) ILR (Cal) 143
Contract Act, 1872 — Section 74Succession Certificate Act, 1889 — Section 4
High Courts30 Aug 1894Dismissed
Hem Chunder Bhunjo Vs Mon Mohini Dassi
Calcutta High Court · (1894) 08 CAL CK 0012
High Courts28 Aug 1894
Chandmull and Others Vs Ranee Soondery Dossee and Others
Calcutta High Court · (1895) ILR (Cal) 259