High Courts30 Aug 1894Dismissed
Hem Chunder Bhunjo Vs Mon Mohini Dassi
Calcutta High Court · (1894) 08 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments, 1894
126 judgments · page 2 of 7
High Courts28 Aug 1894
Chandmull and Others Vs Ranee Soondery Dossee and Others
Calcutta High Court · (1895) ILR (Cal) 259
High Courts28 Aug 1894
Gunga Narain Gope Vs Kali Churn Goala and Others
Calcutta High Court · (1895) ILR (Cal) 179
Transfer of Property Act, 1882 — Section 54
High Courts20 Aug 1894
Kanti Ram and Others Vs Kutubuddin Mahomed and Others
Calcutta High Court · (1895) ILR (Cal) 33
Civil Procedure Code, 1882 — Section 295Transfer of Property Act, 1882 — Section 75, 96, 97
High Courts18 Aug 1894
Paryag Rai Vs Arju Mian and Others
Calcutta High Court · (1895) ILR (Cal) 139
Criminal Procedure Code, 1898 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 378, 379
High Courts17 Aug 1894
Keramulla Sheikh Vs Afajan Bibi and Others
Calcutta High Court · (1894) 08 CAL CK 0013
High Courts17 Aug 1894
Shajani Kanta Chatterjee Vs Narayan Coomari Debi
Calcutta High Court · (1895) ILR (Cal) 14
Contract Act, 1872 — Section 2(d)
High Courts13 Aug 1894
Chandi Pershad Vs Evans
Calcutta High Court · (1895) ILR (Cal) 123
Penal Code, 1860 (IPC) — Section 441, 442, 448
High Courts13 Aug 1894
Chandi Pershad Vs Abdur Rahman
Calcutta High Court · (1895) ILR (Cal) 131
Penal Code, 1860 (IPC) — Section 199, 417, 511
High Courts08 Aug 1894
Girish Chundra Basu Vs Apurba Krishna Dass and Another
Calcutta High Court · (1894) ILR (Cal) 940
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts08 Aug 1894
Ramnandan Dobey and Another Vs Lalla Sheo Churn Lal and Another
Calcutta High Court · (1895) ILR (Cal) 8
Civil Procedure Code, 1908 (CPC) — Section 102, 103
High Courts06 Aug 1894
In Re: Sewnarain Mohata
Calcutta High Court · (1894) ILR (Cal) 911
Probate and Administration Act, 1881 — Section 3
High Courts31 Jul 1894
Prossonnamoyi Debya and Others Vs Shital Mondal
Calcutta High Court · (1894) ILR (Cal) 986
High Courts27 Jul 1894
Alliance Bank of Simla Vs R. Joshua and Others
Calcutta High Court · (1895) ILR (Cal) 185
Transfer of Property Act, 1882 — Section 53
High Courts27 Jul 1894
Raja Singh and Others Vs Kooldip Singh and Another
Calcutta High Court · (1894) ILR (Cal) 689
High Courts27 Jul 1894
Swinhoe and chunder Vs Hera Lal Sirkar and another
Calcutta High Court · (1894) 07 CAL CK 0001
High Courts26 Jul 1894
Kissory Mohun Roy Vs Kally Churn Ghose
Calcutta High Court · (1895) ILR (Cal) 100
High Courts26 Jul 1894
Umbica Churn Sen and Others Vs Bengal Spinning and Weaving Company, Limited
Calcutta High Court · (1895) ILR (Cal) 105
High Courts24 Jul 1894
Bama Sundari Dasi Vs Adhar Chunder Sarkar and Another
Calcutta High Court · (1895) ILR (Cal) 28
Contract Act, 1872 — Section 69, 70
High Courts24 Jul 1894
Portap Udai Nath Sahi Deo and Another Vs Masi Das
Calcutta High Court · (1895) ILR (Cal) 112