High Courts05 Jun 1894Dismissed
Rajendro Kumar Bose and Others Vs Mohim Chandra Ghose and Others
Calcutta High Court · (1894) 06 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments, 1894
126 judgments · page 4 of 7
High Courts04 Jun 1894
In Re: Premchand Moonshee, deceased Bidhatree Dassee
Calcutta High Court · (1894) ILR (Cal) 832
High Courts01 Jun 1894
Basiraddi and Others Vs Queen-Empress
Calcutta High Court · (1894) ILR (Cal) 827
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts29 May 1894
Hari Kishore Mitra and Others Vs Abdul Baki Miah
Calcutta High Court · (1894) ILR (Cal) 920
Criminal Procedure Code, 1898 (CrPC) — Section 293
High Courts28 May 1894
Ishri Mul and Others Vs Goasain Chutturbhooj Dut and Others
Calcutta High Court · (1894) ILR (Cal) 844
High Courts28 May 1894
Nafar Chandra Pal Chowdhuri and Others Vs Ram Lal Pal
Calcutta High Court · (1895) ILR (Cal) 742
Bengal Tenancy Act, 1885 — Section 23
High Courts25 May 1894
Bhai Chal Nasya Vs Shaik Shamnuyasi Mahomed
Calcutta High Court · (1894) 05 CAL CK 0002
High Courts23 May 1894
Hem Chunder Sanyal Vs Sarnamoyi Debi and Another
Calcutta High Court · (1895) ILR (Cal) 354
Specific Relief Act, 1877 — Section 42
High Courts21 May 1894
Ajudhia Pershad Vs Baldeo Singh
Calcutta High Court · (1894) ILR (Cal) 818
Transfer of Property Act, 1882 — Section 89
High Courts18 May 1894
Roghu Singh Vs Misri Singh and Another
Calcutta High Court · (1894) ILR (Cal) 825
Bengal Tenancy Act, 1885 — Section 173
High Courts17 May 1894
Brojo Nath Das Vs Karmi Khan
Calcutta High Court · (1895) ILR (Cal) 244
Bengal Land Revenue Sales Act, 1859 — Section 53Bengal Tenancy Act, 1885 — Section 102
High Courts17 May 1894
Satcowri Ghosh Mondal Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1895) ILR (Cal) 252
High Courts14 May 1894
Khetterpal Sritirutno Vs Khelal Kristo Bhuttacharjee and by revivor Kally Churn Bhuttacharjee and Others Vs Durga Churn Bhuttacharjee and Others Sristidhur Couch Vs Kally Churn Bhuttacharjee and Others
Calcutta High Court · (1894) ILR (Cal) 904
High Courts14 May 1894
Prosonnomoyi Dassi Vs Sreenauth Roy and Others Sreenauth Roy and Others Vs Muddoosoodun Dutt
Calcutta High Court · (1894) ILR (Cal) 809
High Courts10 May 1894
Taqui Jan by his Mother Banu Begum Vs Obaidulla alias Nanhe Nawab
Calcutta High Court · (1894) ILR (Cal) 866
High Courts08 May 1894
Madhu Munjari Chowdhurani Vs Jhumar Babi
Calcutta High Court · (1894) 05 CAL CK 0004
High Courts07 May 1894
Ahmud Bepari and Another Vs Tohi Mahomed and Others
Calcutta High Court · 4 Ind. Cas. 511
Registration Act, 1877 — Section 17(d)
High Courts01 May 1894
Gossain Mahendra Gir and Others Vs Rajani Kant Das and Others
Calcutta High Court · (1894) 05 CAL CK 0014
High Courts27 Apr 1894
Queen-Empress on the prosecution of Thomson Vs Gunning
Calcutta High Court · (1894) ILR (Cal) 782
Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts24 Apr 1894
In Re: Kamineymoney Bewah
Calcutta High Court · (1894) ILR (Cal) 697
Probate and Administration Act, 1881 — Section 41