COURT ARCHIVE

Calcutta High Court judgments, 1894

126 judgments · page 7 of 7

High Courts17 Jan 1894

Khettramoni Dasi Vs Shyama Churn Kundu and Others

Calcutta High Court · (1894) ILR (Cal) 539

Criminal Procedure Code, 1898 (CrPC) — Section 622Probate and Administration Act, 1881 — Section 53, 86

High Courts09 Jan 1894

Calcutta High Court · (1894) ILR (Cal) 269

Civil Procedure Code, 1908 (CPC) — Section 108, 157Presidency Small Cause Courts Act, 1882 — Section 37

High Courts08 Jan 1894

Calcutta High Court · (1894) ILR (Cal) 526

High Courts05 Jan 1894

Calcutta High Court · (1894) ILR (Cal) 319

Bengal Municipal Act, 1884 — Section 112, 113, 116, 85, 87

High Courts04 Jan 1894

Calcutta High Court · (1894) ILR (Cal) 263

High Courts03 Jan 1894

Calcutta High Court · (1894) ILR (Cal) 311