High Courts24 Dec 1970
Sm. Durga Devi Bhagat and Another Vs J.B. Advani and Co. Ltd.
Calcutta High Court · 76 CWN 528
Contract Act, 1872 — Section 31, 32, 56Partnership Act, 1932 — Section 46, 48
COURT ARCHIVE
Calcutta High Court judgments, 1970
340 judgments · page 1 of 17
High Courts24 Dec 1970
Lakshmi Kanta Jha Vs Nilkanta Ghosal and Others
Calcutta High Court · AIR 1971 Cal 224 : 75 CWN 1004 : (1972) 1 ILR (Cal) 25
Constitution of India, 1950 — Article 133(1)
High Courts24 Dec 1970
Benarasilal Rajgorhia Vs Central Bank of India and Another
Calcutta High Court · 76 CWN 807
Contract Act, 1872 — Section 23, 24Limitation Act, 1963 — Section 10Trusts Act, 1882 — Section 10, 19, 3, 35, 49
High Courts24 Dec 1970
Jahangir Manaji Mehta Vs Nina Jahangir Mehta
Calcutta High Court · (1971) 2 ILR (Cal) 8
Divorce Act, 1869 — Section 41, 42, 43, 44Guardians and Wards Act, 1890 — Section 10, 17, 17(1), 19, 24Parsi Marriage and Divorce Act, 1936 — Section 49, 7
High Courts22 Dec 1970
Hemendra Nath Chowdhury Vs Sm. Archana Chowdhury
Calcutta High Court · AIR 1971 Cal 244 : (1971) CriLJ 817 : (1971) 2 ILR (Cal) 435
Calcutta High Court Criminal Rules and Order — Rule 67(2)Criminal Procedure Code, 1898 (CrPC) — Section 439, 488(6), 531, 561A, 69Merchant Shipping Act, 1958 — Section 181(1)
High Courts22 Dec 1970
Kumar P.N. Tagore Vs Tamal Lahiri, Law Assistant, Baranagar Municipality
Calcutta High Court · 76 CWN 40
Bengal Municipal Act, 1932 — Section 240(1)(b), 249(1)(b), 500, 533Criminal Procedure Code, 1898 (CrPC) — Section 242General Clauses Act, 1897 — Section 3(35), 9
High Courts18 Dec 1970
Central Calcutta Investment (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1971) 82 ITR 480
Income Tax Act, 1922 — Section 23A
High Courts18 Dec 1970
Trustees to the Debuttar Estate of Sri Sri Iswar Radha Govinda Jew Vs Commissioner of Income Tax
Calcutta High Court · (1972) 84 ITR 150
Income Tax Act, 1922 — Section 9Trusts Act, 1882 — Section 6
High Courts18 Dec 1970Dismissed
Latika Sarma Sarkar Vs The University of Calcutta and Others
Calcutta High Court · AIR 1971 Cal 436 : 75 CWN 319
Calcutta University Act, 1966 — Section 9Constitution of India, 1950 — Article 226
High Courts17 Dec 1970Allowed
Saraju Bala Basu Vs Trustees of Calcutta Insurance Staff, Provident Fund
Calcutta High Court · (1972) 2 ILR (Cal) 325
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts17 Dec 1970Allowed
Union of India (UOI) Vs Sree Narayan Agarwalla
Calcutta High Court · AIR 1971 Cal 449
Railways Act, 1890 — Section 74C(3)
High Courts16 Dec 1970
Commissioner of Agricultural Income Tax Vs Achintyanath Sasmal
Calcutta High Court · (1971) 82 ITR 668
West Bengal Agricultural Income Tax Rules, 1944 — Rule 4(2)
High Courts16 Dec 1970Allowed
Bhaktipada Majhi Vs Sub-Divisional Officer, Kalna and Others
Calcutta High Court · AIR 1971 Cal 204 : 75 CWN 555
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts16 Dec 1970
Hindusthan Rubber Works Ltd. Vs Income Tax Officer, L-Ward and Others
Calcutta High Court · 75 CWN 253 : (1971) 81 ITR 397
Income Tax Act, 1961 — Section 220(6)
High Courts16 Dec 1970Allowed
Maheswar Swain Vs Bidyut Probha Art Press and Another
Calcutta High Court · AIR 1971 Cal 455 : 75 CWN 944 : (1972) 1 ILR (Cal) 135
Calcutta City Civil Court Act, 1953 — Section 5(2)Civil Procedure Code, 1908 (CPC) — Section 2(4)Copyright Act, 1957 — Section 62
High Courts15 Dec 1970Dismissed
Nalini Kanta Laskar Vs Satish Chandra Rana and Others
Calcutta High Court · AIR 1971 Cal 275
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, Order 21 Rule 90
High Courts14 Dec 1970
State of West Bengal Vs Oswal Jain and Co.
Calcutta High Court · AIR 1971 Cal 457
West Bengal Premises Requisition and Control (Temporary Provisions) Act, 1947 — Section 11, 5A
High Courts11 Dec 1970
Hindusthan Stationery Works (Pvt.) Ltd. Vs Member, Board of Revenue
Calcutta High Court · (1971) 27 STC 394
Constitution of India, 1950 — Article 227
High Courts11 Dec 1970
Champalal Pandey Vs Official Trustee
Calcutta High Court · (1971) 2 ILR (Cal) 116
West Bengal Premises Tenancy Act, 1956 — Section 2, 34
High Courts10 Dec 1970
Commissioner of Income Tax Vs R. Shantilal and Co.
Calcutta High Court · (1971) 82 ITR 214
Income Tax Act, 1922 — Section 66(1)