High Courts18 Dec 1929
Dharendra Krishna Deb and Others Vs Surendra Krishna Nandi and Others
Calcutta High Court · AIR 1930 Cal 610 : 129 Ind. Cas. 609
Bengal Tenancy Act, 1885 — Section 66(2)
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 1 of 23
High Courts18 Dec 1929
Emperor Vs Derajtulla Sheikh and Others
Calcutta High Court · AIR 1930 Cal 443
Penal Code, 1860 (IPC) — Section 302
High Courts18 Dec 1929
Debendra Nath Sadhukhan and Others Vs Naharmal Jalan and Others
Calcutta High Court · AIR 1930 Cal 673
Transfer of Property Act, 1882 — Section 100
High Courts17 Dec 1929
Jadav Chandra Karmarkar and Others Vs Akrur Chandra Karmarkar and Others
Calcutta High Court · AIR 1930 Cal 586
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Dec 1929
Official Trustee of Bengal (Estate Manik Lal Sil) Vs Kissen Gopal Behami and Others
Calcutta High Court · AIR 1930 Cal 459
Presidency Towns Insolvency Act, 1909 — Section 50
High Courts16 Dec 1929
Nareshchandra Mitra Vs Molla Ataul Haq
Calcutta High Court · 129 Ind. Cas. 779
High Courts13 Dec 1929
Jyoti Prosad Singh Deo Vs H.V. Low and Co. Ltd.
Calcutta High Court · AIR 1930 Cal 561
Specific Relief Act, 1877 — Section 54
High Courts12 Dec 1929
Jogi Kar Vs Emperor
Calcutta High Court · AIR 1931 Cal 15
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147, 326
High Courts11 Dec 1929
Amrita Lal Baisya and Others Vs Pratap Chand Chakrabarty and Others
Calcutta High Court · AIR 1931 Cal 144
Evidence Act, 1872 — Section 32, 35Transfer of Property Act, 1882 — Section 41Trusts Act, 1882 — Section 88
High Courts11 Dec 1929
Jabanullah and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 434
Penal Code, 1860 (IPC) — Section 147, 304, 323, 324
High Courts11 Dec 1929
Kartick Chandra Biswas and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 278
Penal Code, 1860 (IPC) — Section 417, 419
High Courts10 Dec 1929
Harbhorsha Mahommed and Another Vs Jhapuran Bibi
Calcutta High Court · AIR 1930 Cal 665
Penal Code, 1860 (IPC) — Section 363
High Courts10 Dec 1929
Allauddin Ahmed Chowdhury and Another Vs Monoranjan Ray and Others
Calcutta High Court · AIR 1930 Cal 511
High Courts10 Dec 1929
Jahar Lal Saha Vs Sm. Lalita Sundari Dasi and Another
Calcutta High Court · AIR 1930 Cal 454
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts09 Dec 1929
Rev. M. Bonhiem Vs Ka Trolimon
Calcutta High Court · AIR 1931 Cal 1 : 129 Ind. Cas. 576
Divorce Act, 1869 — Section 51, 52
High Courts06 Dec 1929
Ramesh Chandra Sil and Another Vs Charu Chandra Mohuri and Others
Calcutta High Court · AIR 1930 Cal 590 : 129 Ind. Cas. 622
High Courts06 Dec 1929
Khagendra Nath Bose Vs Prafulla Kumar Bose and Others
Calcutta High Court · AIR 1931 Cal 170