COURT ARCHIVE

Calcutta High Court judgments, 1929

453 judgments · page 3 of 23

High Courts13 Nov 1929

Emperor Vs Dinabandhu Ooriya

Calcutta High Court · 124 Ind. Cas. 818

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High Courts13 Nov 1929

Emperor Vs Dinbandhu Ooriya

Calcutta High Court · AIR 1930 Cal 199

Penal Code, 1860 (IPC) — Section 302, 326

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High Courts23 Sept 1929

Dhurrumtolla Properties Ltd. Vs Dhunbai Peroshaw Sorabjee

Calcutta High Court · AIR 1931 Cal 457

Transfer of Property Act, 1882 — Section 114

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High Courts20 Sept 1929

Satindra Nath Sen and Others Vs Emperor

Calcutta High Court · AIR 1929 Cal 809

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High Courts05 Sept 1929

R.K. Samuel Vs F.H.T. Samuel

Calcutta High Court · AIR 1930 Cal 558

Divorce Act, 1869 — Section 2

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High Courts05 Sept 1929

Peary Mohan Saha Vs Harendra Nath Roy

Calcutta High Court · AIR 1930 Cal 295

Bengal Food Adulteration Act, 1919 — Section 6(1)

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High Courts04 Sept 1929

Gangadas Banerjee and Others Vs Emperor

Calcutta High Court · AIR 1930 Cal 365

Public Gambling Act, 1867 — Section 3

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High Courts03 Sept 1929

Prafulla Kumar Bose Vs Emperor

Calcutta High Court · AIR 1930 Cal 209

Penal Code, 1860 (IPC) — Section 366, 368, 376

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High Courts02 Sept 1929

Taleb Ali and Another Vs Abdul Aziz and Others

Calcutta High Court · AIR 1929 Cal 689

Civil Procedure Code, 1908 (CPC) — Section 2, 57

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High Courts02 Sept 1929

Emperor Vs Girish Chunder Kundu and Others

Calcutta High Court · 123 Ind. Cas. 433

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High Courts02 Sept 1929

Supdt. and Remembrancer of Legal Affairs Vs Bhajoo Majhi

Calcutta High Court · AIR 1930 Cal 291

Criminal Procedure Code, 1898 (CrPC) — Section 274(2)Penal Code, 1860 (IPC) — Section 302

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High Courts02 Sept 1929

Girish Chandra and Others Vs Emperor

Calcutta High Court · AIR 1929 Cal 756

Criminal Procedure Code, 1898 (CrPC) — Section 215, 432Presidency Towns Insolvency Act, 1909 — Section 103

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High Courts30 Aug 1929

Probhat Chandra Adhikari and Another Vs Emperor

Calcutta High Court · AIR 1930 Cal 366

Penal Code, 1860 (IPC) — Section 228

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High Courts30 Aug 1929

Prabhat Chandra Adhikary and Another Vs Emperor

Calcutta High Court · 125 Ind. Cas. 853

Criminal Procedure Code, 1898 (CrPC) — Section 480, 483Penal Code, 1860 (IPC) — Section 223, 228

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High Courts29 Aug 1929

Mathuranath Ray Chaudhuri Vs Janakinath Ray Chaudhuri and Others

Calcutta High Court · AIR 1930 Cal 804

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High Courts29 Aug 1929

Sudhinkumar Pal and Others Vs Asgar and Others

Calcutta High Court · AIR 1930 Cal 797 : 129 Ind. Cas. 774

Bengal Embankment Act, 1882 — Section 74, 86Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts29 Aug 1929

Carr Lazarus Phillips and Others Vs Alfred Ernest Mitchell and Others

Calcutta High Court · AIR 1930 Cal 17

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High Courts28 Aug 1929

Ganendra Mohan Bhaduri and Another Vs Bhavani Charan Chakravarti

Calcutta High Court · AIR 1930 Cal 468

Arbitration Act, 1899 — Section 11(2)

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High Courts26 Aug 1929

In Re: Kharkharee Collieries Ltd.

Calcutta High Court · AIR 1932 Cal 76

Companies Act, 1956 — Section 175(6)

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High Courts26 Aug 1929

Jogendranath Sen and Others Vs Behari Lal Das and Others

Calcutta High Court · AIR 1930 Cal 450

Criminal Procedure Code, 1898 (CrPC) — Section 145

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