High Courts23 Aug 1929
Abdul Wahed Vs Mohan Bashi Saha and Others
Calcutta High Court · AIR 1930 Cal 466
COURT ARCHIVE
Calcutta High Court judgments, 1929
453 judgments · page 4 of 23
High Courts23 Aug 1929
Osman Gani Mistry and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 130
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts23 Aug 1929
Currimbhoy and Co. Ltd. Vs L.A. Creet and Others
Calcutta High Court · AIR 1930 Cal 113
Evidence Act, 1872 — Section 116
High Courts23 Aug 1929
Provash Chandra Lahiri Vs Municipal Commissioner of Howrah
Calcutta High Court · AIR 1930 Cal 147a
High Courts16 Aug 1929
Kumar Chandra Gain and Another Vs Narendra Nath Mitter and Others
Calcutta High Court · AIR 1930 Cal 357
High Courts16 Aug 1929
Gagan Chandra De and Another Vs Emperor
Calcutta High Court · AIR 1929 Cal 775
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts15 Aug 1929
Dabiruddin Mohammad and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 131
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts15 Aug 1929
Dwitiar Chand Mandal and Another Vs Dharanidhar Mandal and Others
Calcutta High Court · AIR 1929 Cal 831a
High Courts15 Aug 1929
Dhananjoy Pal and Another Vs Nagendra Sankar Roy and Others
Calcutta High Court · AIR 1930 Cal 144
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts14 Aug 1929
Khadem and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 706
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts13 Aug 1929
Haladhar Pal Choudhury Vs Sheikh Mongal Raja
Calcutta High Court · AIR 1931 Cal 333
Court Fees Act, 1870 — Article 5(II), 5
High Courts12 Aug 1929
In Re: Bijay Singh Dudhuria
Calcutta High Court · AIR 1930 Cal 641 : 129 Ind. Cas. 782
Income Tax Act, 1842 — Section 102, 60Income Tax Act, 1961 — Section 33
High Courts12 Aug 1929
Hari Bandhu Pal and Others Vs Hari Mohan and Others
Calcutta High Court · AIR 1930 Cal 327
High Courts12 Aug 1929
In Re: Gooptu Estate Ltd.
Calcutta High Court · AIR 1930 Cal 1
Income Tax Act, 1961 — Section 12, 4(3)(7)
High Courts09 Aug 1929
Tafiz Pramanik and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 228
Penal Code, 1860 (IPC) — Section 147, 149, 304, 323
High Courts09 Aug 1929
Ashutosh Ghose and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 318
Penal Code, 1860 (IPC) — Section 430
High Courts09 Aug 1929
Lori Chand Saha Vs Niroda Sundari Saha
Calcutta High Court · AIR 1930 Cal 369a
Criminal Procedure Code, 1898 (CrPC) — Section 494