High Courts20 Dec 1888
Gur Buksh Roy alias Gur Buksh Singh Vs Jeolal Roy and Others
Calcutta High Court · (1889) ILR (Cal) 127
Bengal Tenancy Act, 1885 — Section 22, 6
COURT ARCHIVE
Calcutta High Court judgments, 1888
98 judgments · page 1 of 5
High Courts19 Dec 1888
Sheonath Doss Vs Janki Prosad Singh and Others
Calcutta High Court · (1889) ILR (Cal) 133
High Courts18 Dec 1888
Madhub Chunder Mozumdar Vs Novodeep Chunder Pundit
Calcutta High Court · (1889) ILR (Cal) 126
Penal Code, 1860 (IPC) — Section 210
High Courts12 Dec 1888Dismissed
Aubhoy Churn Maji Vs Shoshi Bhusan Bose and Others
Calcutta High Court · (1888) 12 CAL CK 0002
High Courts07 Dec 1888
Kalup Nath Singh Vs Lala Ramdein Lal and Others
Calcutta High Court · (1889) ILR (Cal) 117
Specific Relief Act, 1877 — Section 42
High Courts04 Dec 1888
Akshoy Kumar Nundi Vs Chunder Mohun Chathati and Others
Calcutta High Court · (1889) ILR (Cal) 250
High Courts03 Dec 1888
Abdul Majid Vs Jew Narain Mahto and Others
Calcutta High Court · (1889) ILR (Cal) 233
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts26 Nov 1888
Abayuswari Debi Vs Sidheswari Debi
Calcutta High Court · (1889) ILR (Cal) 80
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts15 Nov 1888
Hardeo Baksh and Others Vs Shankar Baksh
Calcutta High Court · (1888) 11 CAL CK 0001
High Courts10 Nov 1888
Madhub Chunder Mozumdar Vs Novodeep Chunder Pundit
Calcutta High Court · (1889) ILR (Cal) 122
Criminal Procedure Code, 1898 (CrPC) — Section 487Penal Code, 1860 (IPC) — Section 210
High Courts06 Nov 1888
The Government of Bengal Vs Umesh Chunder Mitter and Others
Calcutta High Court · (1889) ILR (Cal) 310
Penal Code, 1860 (IPC) — Section 420, 511
High Courts05 Sept 1888
Karim Buksh Vs The Queen-Empress
Calcutta High Court · (1890) ILR (Cal) 574
Penal Code, 1860 (IPC) — Section 211
High Courts04 Sept 1888
Gopal Chunder Laha and Others Vs Sarat Chunder Dey and Others
Calcutta High Court · (1889) ILR (Cal) 149
High Courts04 Sept 1888
Kamini Dasi Vs Secretary of State for India in Council
Calcutta High Court · (1890) ILR (Cal) 380
Land Acquisition Act, 1894 — Section 22
High Courts03 Sept 1888
Abdur Rahim and Others Vs Debiruddi and Others
Calcutta High Court · (1890) ILR (Cal) 196
Bengal Tenancy Act, 1885 — Section 178
High Courts17 Aug 1888
Kali Sunker Dass Vs Koylash Chunder Dass
Calcutta High Court · (1888) ILR (Cal) 833
High Courts16 Aug 1888
Satcowrie Pyne Vs Luckhi Narain Khettry
Calcutta High Court · (1889) ILR (Cal) 189
Registration Act, 1877 — Section 23, 24, 76, 77
High Courts15 Aug 1888
In Re: Din Tarini Debi
Calcutta High Court · (1888) ILR (Cal) 775
Criminal Procedure Code, 1898 (CrPC) — Section 503