High Courts07 Jun 1888
Bama Churn Chattopadhya and Another Vs Huri Das Bundopadhya
Calcutta High Court · (1888) ILR (Cal) 780
COURT ARCHIVE
Calcutta High Court judgments, 1888
98 judgments · page 3 of 5
High Courts07 Jun 1888
Queen-Empress Vs Nilmadhub Mitter
Calcutta High Court · (1888) ILR (Cal) 595
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 21, 26, 80
High Courts04 Jun 1888
Abhoyeswari Dabi Vs Sidheswari Dabi
Calcutta High Court · (1888) ILR (Cal) 818
High Courts30 May 1888
Meser Mullick Vs Hafizuddi Mullick and Others
Calcutta High Court · 9 Ind. Cas. 965
High Courts28 May 1888
Bholaram Dhubi Vs Upoma Kuchain and Another
Calcutta High Court · (1888) ILR (Cal) 708
High Courts18 May 1888
Kartick Nath Pandey and Others Vs Tilukdhari Lall, for himself and as Guardian of Sarundhari Lall, his Minor Brother
Calcutta High Court · (1888) ILR (Cal) 667
High Courts18 May 1888
Dhiku and Another Vs Deno Nath Deb Alias Dinu and Another
Calcutta High Court · (1888) ILR (Cal) 712
High Courts16 May 1888
Jogendro Chunder Ghose and Another Vs Dwarka Nath Karmokar and Others
Calcutta High Court · (1888) ILR (Cal) 682
Evidence Act, 1872 — Section 16
High Courts08 May 1888
Mothura Mohun Ghose Mondul Vs Akhoy Kumar Mitter
Calcutta High Court · (1888) ILR (Cal) 558
High Courts08 May 1888
Jugdeo Narain Singh Vs Rajah Singh
Calcutta High Court · (1888) ILR (Cal) 657
Contract Act, 1872 — Section 15, 72
High Courts25 Apr 1888
Krishno Kamini Chowdhbani Vs Gopi Mohun Ghose Hazba
Calcutta High Court · (1888) ILR (Cal) 653
Contract Act, 1872 — Section 69, 70Presidency Small Cause Courts Act, 1882 — Section 6
High Courts25 Apr 1888
Asmutunnissa Begum Vs Ashruff Ali and Others
Calcutta High Court · (1888) ILR (Cal) 488
High Courts25 Apr 1888
Rajendro Narain Roy Vs Phudy Mondul and Another
Calcutta High Court · (1888) ILR (Cal) 483
Bengal Tenancy Act, 1885 — Section 174
High Courts20 Apr 1888
Purnima Dasi and Roma Nath Shi Vs Prem Chand Pal
Calcutta High Court · (1888) ILR (Cal) 546
Transfer of Property Act, 1882 — Section 73
High Courts17 Apr 1888
Bhupendro Narayan Dutt and Others Vs Nemye Ghand Mondul
Calcutta High Court · (1888) ILR (Cal) 627
Bengal Tenancy Act, 1885 — Section 158Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 Apr 1888
Abdul Hossein and Another Vs Asgar Reza and Another
Calcutta High Court · (1888) ILR (Cal) 574
High Courts12 Apr 1888
Radhasyam Mohapattra alias Madun Mohun Mohapattra Vs Sibu Panda and Another
Calcutta High Court · (1888) ILR (Cal) 647
Bengal Tenancy Act, 1885 — Section 52
High Courts10 Apr 1888
Pudmanund Singh and Others Vs Khub Lal Sahu and Others
Calcutta High Court · (1888) ILR (Cal) 542
High Courts28 Mar 1888
Ram Kishen Sahu Vs Chunilal
Calcutta High Court · (1888) ILR (Cal) 461
Civil Procedure Code, 1908 (CPC) — Section 30Criminal Procedure Code, 1898 (CrPC) — Section 133Evidence Act, 1872 — Section 42