High Courts02 Feb 1888
Raj Kishore Mozumdar and Others Vs Chunder Kishore Dey Alias Mukhori Dey
Calcutta High Court · (1888) ILR (Cal) 450
Bengal Tenancy Act, 1885 — Section 184
COURT ARCHIVE
Calcutta High Court judgments, 1888
98 judgments · page 5 of 5
High Courts01 Feb 1888
Sarfannessa and Others Vs Joykrishna Mukhopadhya and Another
Calcutta High Court · (1888) ILR (Cal) 345
High Courts01 Feb 1888
Syam Lal Sahu Vs Luchman Chowdhry and Others
Calcutta High Court · (1888) ILR (Cal) 353
High Courts30 Jan 1888
Ramgolam Roy Vs Rajrup Singh and Another
Calcutta High Court · (1889) ILR (Cal) 1
High Courts27 Jan 1888
Bhikumber Singh Vs Becharam Sircar and Goti Kristo Das
Calcutta High Court · (1888) ILR (Cal) 264
High Courts24 Jan 1888
Roop Lall Das and Another and Mohinee Mohun Roy and Another Vs Bekani Meah
Calcutta High Court · (1888) ILR (Cal) 437
High Courts24 Jan 1888
Maya Ram Surma Vs Nichala Katani and Others
Calcutta High Court · (1888) ILR (Cal) 402
Penal Code, 1860 (IPC) — Section 379, 447
High Courts23 Jan 1888
Sorolah Dossee and Unnopoornah Dossee Vs Bhoobun Mohun Neoghy and Others
Calcutta High Court · (1888) ILR (Cal) 292
High Courts20 Jan 1888
In Re: Act XV of 1859 and C. and D.H.R. Moses
Calcutta High Court · (1888) ILR (Cal) 244
High Courts20 Jan 1888
Sankarmani Debya and Others Vs Mathura Dhupini
Calcutta High Court · (1888) ILR (Cal) 327
Bengal Tenancy Act, 1885 — Section 153
High Courts17 Jan 1888
Soobul Chunder Vs Russick Lall Mitter
Calcutta High Court · (1888) ILR (Cal) 202
High Courts16 Jan 1888
Lalraddi Mullick Vs Kala Chand Bera
Calcutta High Court · (1888) ILR (Cal) 363
High Courts13 Jan 1888
Rash Behari Bose Vs Purna Chunder Mozumdar and Others
Calcutta High Court · (1888) ILR (Cal) 350
High Courts12 Jan 1888
Kashi Mohun Borua Vs Bishnoo Pria
Calcutta High Court · (1888) ILR (Cal) 365
Scheduled Districts Act, 1874 — Section 5
High Courts11 Jan 1888
Manohur Koyal Vs Thakur Das Naskar
Calcutta High Court · (1888) ILR (Cal) 319
Contract Act, 1872 — Section 62, 63
High Courts09 Jan 1888
Ramjanee Bibee and Others Vs Amoo Beparee
Calcutta High Court · (1888) ILR (Cal) 317
High Courts05 Jan 1888
Ashanulla Vs The Collector of Dacca and Rajandra Narain Roy, Bahadur and Others
Calcutta High Court · (1888) ILR (Cal) 242
Limitation Act, 1963 — Section 5
High Courts05 Jan 1888
Rash Behari Mukerjee and Another Vs Pitambori Chowdhrani and Others
Calcutta High Court · (1888) ILR (Cal) 237
Bengal Cess Act, 1880 — Section 56