High Courts22 Dec 1937
Kamal Ch. Chunder Vs Sm. Sushilabala Dassee and Others
Calcutta High Court · AIR 1938 Cal 405
Contract Act, 1872 — Section 146Transfer of Property Act, 1882 — Section 6(dd)
COURT ARCHIVE
Calcutta High Court judgments, 1937
395 judgments · page 1 of 20
High Courts22 Dec 1937
Jodhan Prosad Bhakat Vs Heeralal Agarwalla and Co.
Calcutta High Court · AIR 1938 Cal 371
High Courts22 Dec 1937
Hafiz Wazir Ali and Another Vs Ladley Begum and Another
Calcutta High Court · AIR 1938 Cal 437
High Courts21 Dec 1937
Joseph Mayr Vs Phani Bhusan Ghose
Calcutta High Court · AIR 1939 Cal 210
Sales of Goods Act, 1930 — Section 16
High Courts21 Dec 1937
Dacca Co-operative Industrial Union Ltd. Vs Dacca Co-operative Sankhya Silpa Samity Ltd. No. 1 and Others
Calcutta High Court · AIR 1938 Cal 327
Co-operative Societies Act, 1912 — Section 43
High Courts20 Dec 1937
Ramendra Nath Ray Choudhury Vs Jitendra Nath Chakravarty and Others
Calcutta High Court · AIR 1938 Cal 351
Bengal Tenancy Act, 1885 — Section 26F
High Courts20 Dec 1937
Moulvi Ahmed Kabir Chowdhury Vs Emperor
Calcutta High Court · AIR 1938 Cal 274
Penal Code, 1860 (IPC) — Section 171A, 171B, 171E
High Courts20 Dec 1937
Kalipada Bhattacharjee Vs Kali Kumar Pal
Calcutta High Court · AIR 1938 Cal 336
Civil Procedure Code, 1908 (CPC) — Section 102Limitation Act, 1963 — Section 10, 18
High Courts17 Dec 1937
Ellis Stella Beaumont Vs English Motor Car Co.
Calcutta High Court · AIR 1938 Cal 448
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts16 Dec 1937
Bon Behari Mukherjee Vs Makhan Lal Mukherjee and Another
Calcutta High Court · AIR 1938 Cal 768
Bengal Municipal Act, 1932 — Section 36, 39B, 43
High Courts16 Dec 1937
BRITISH SUGAR MANUFACTURERS, LTD. Vs HARRIS (INSPECTOR OF TAXES).
Calcutta High Court · (1939) 7 ITR 101
High Courts15 Dec 1937
Dinesh Chandra Choudhury and Others Vs Rajendra Chandra Kar and Others
Calcutta High Court · AIR 1938 Cal 324
Bengal Tenancy Act, 1885 — Section 188, 26C, 26F
High Courts14 Dec 1937
Salamat Vs Agent, East Indian Railway
Calcutta High Court · AIR 1938 Cal 348
English Workmens Compensation Act, 1925 — Section 14Workmens Compensation Act, 1906 — Section 2Workmens Compensation Act, 1923 — Section 14
High Courts14 Dec 1937
Bata Krishna Pramanik Vs Deba Prosad Garga and Others
Calcutta High Court · AIR 1938 Cal 320
High Courts14 Dec 1937
Nursingdas Tunsookdas Vs Chogemull and Others
Calcutta High Court · AIR 1938 Cal 402
Bengal Agricultural Debtors Act, 1936 — Section 34, 35Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Dec 1937
Keshabji Lalji and Another Vs Piramall Gayenka and Others
Calcutta High Court · AIR 1939 Cal 129
High Courts14 Dec 1937
Nibaran Chandra Banerjee Vs Mominuddin Howladar
Calcutta High Court · AIR 1938 Cal 374
Estates Partition Act, 1897 — Section 76, 77, 78, 99
High Courts14 Dec 1937
Anath Nath Banerjee and Others Vs Sri Sri Kalimata Thakurani and Others
Calcutta High Court · AIR 1938 Cal 865
Court Fees Act, 1870 — Section 7(iv)(c), 8C
High Courts13 Dec 1937
Diboprakash Ganguly Vs Suprokosh Ganguly and Another
Calcutta High Court · AIR 1938 Cal 341
High Courts10 Dec 1937
Pravu Sri Sri Kishore Banwari Jugma Bigrahadi Paramesh Jews Vs Ajit Kumar Nandi and Others
Calcutta High Court · AIR 1938 Cal 874
Civil Procedure Code, 1908 (CPC) — Section 66