High Courts25 Nov 1937
Barkatulla Sheikh Vs Jnanendra Chandra Ghosh and Others
Calcutta High Court · AIR 1938 Cal 281 : 175 Ind. Cas. 731
Bengal Tenancy Act, 1885 — Section 52
COURT ARCHIVE
Calcutta High Court judgments, 1937
395 judgments · page 3 of 20
High Courts24 Nov 1937
Phanindra Nath Sarkar Vs Moulvi Dedar Hossain Khan Chaudhury
Calcutta High Court · AIR 1938 Cal 240
Bengal Local Self-Government Act, 1885 — Section 138(a)
High Courts23 Nov 1937
S. Massirat Hossain and Others Vs Hossain Ahmad Choudhuri and Another
Calcutta High Court · AIR 1938 Cal 278
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts22 Nov 1937
Jitendra Nath Pal Vs Birendra Krishna Roy and Another
Calcutta High Court · AIR 1938 Cal 193
Civil Procedure Code, 1908 (CPC) — Section 150, 47
High Courts22 Nov 1937
Hatemuddin Sirkar and Another Vs Musajjama Sircar
Calcutta High Court · AIR 1938 Cal 176
High Courts16 Nov 1937
Cellular Clothing Co. Ltd. Vs Sen Abdul and Co.
Calcutta High Court · AIR 1939 Cal 154
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1
High Courts16 Nov 1937
Kritanta Kumar Guha, Receiver of Firm styled Krishna Chandra Sonatan Mahim Chandra and Rajani Kanta Paul and Others Vs Pullin Krishna (Behary in Vok) Pal and Others
Calcutta High Court · AIR 1938 Cal 316
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts15 Nov 1937
Satya Kinkar Ghanty and Another Vs Mukhram Marwari and Others
Calcutta High Court · AIR 1938 Cal 384
High Courts11 Nov 1937
Amiruddin Sarkar Vs Nisaruddin Sarkar and Others
Calcutta High Court · AIR 1938 Cal 276
High Courts08 Nov 1937
Jagabandhu, Gobinda Chandra, Probhat Chandra Roy Choudhuri Firm Vs Bhusai Bepari and Others
Calcutta High Court · AIR 1938 Cal 256
High Courts08 Nov 1937
Shib Dulal (Dulare) Shukul and Another Vs Kishoreganj Loan Office Ltd. Co.
Calcutta High Court · AIR 1938 Cal 194
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts01 Oct 1937
Jnanendra Kumar Roy Vs Akash Chandra Chowdhuri and Another
Calcutta High Court · AIR 1938 Cal 325
Civil Procedure Code, 1908 (CPC) — Section 60Provincial Insolvency Act, 1920 — Section 28, 28(5)
High Courts02 Sept 1937
Abdul Latif Vs Emperor
Calcutta High Court · AIR 1938 Cal 237
Calcutta Police Act, 1866 — Section 44, 45, 46, 47
High Courts02 Sept 1937
Haribilash Show and Others Vs Naraindas Agarwalla
Calcutta High Court · AIR 1938 Cal 669
Easements Act, 1882 — Section 36Penal Code, 1860 (IPC) — Section 23, 426
High Courts01 Sept 1937
Loke Nath Sen Vs Aswini Kumar Dey
Calcutta High Court · AIR 1938 Cal 216
Penal Code, 1860 (IPC) — Section 478, 482
High Courts26 Aug 1937
Sm. Bhabatarini Debi Vs Sm. Ashmantara Debi and Others
Calcutta High Court · AIR 1938 Cal 490
Transfer of Property Act, 1882 — Section 17
High Courts25 Aug 1937
Kamal Krishna Kundu Chowdhury Vs Kumar Sarat Kumar Roy Bahadur and Another
Calcutta High Court · AIR 1938 Cal 145
Bengal Cess Act, 1880 — Section 50
High Courts24 Aug 1937
Champaran Jain Vs Sripati Nath Deb
Calcutta High Court · AIR 1938 Cal 430
Evidence Act, 1872 — Section 115, 92
High Courts23 Aug 1937
Kali Pada De and Another Vs Sm. Hari Dasi Dasi
Calcutta High Court · AIR 1938 Cal 673
Limitation Act, 1963 — Section 10
High Courts23 Aug 1937
Abdul Gafur Kotwal and Another Vs Emperor
Calcutta High Court · AIR 1938 Cal 658
Criminal Procedure Code, 1898 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 120B, 366, 498