CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court/1937

COURT ARCHIVE

Calcutta High Court judgments, 1937

395 judgments · page 5 of 20

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts03 Aug 1937

Sm. Indumati Devi Chowdhuri Vs Bengal Court of Wards

Calcutta High Court · AIR 1938 Cal 385

Court of Wards Act, 1879 — Section 6(e)Income Tax Act, 1922 — Section 66(2)
Read judgment
High Courts03 Aug 1937

Emperor Vs Nibharesh Mandal Mohar Mandal and Others

Calcutta High Court · AIR 1938 Cal 295

Penal Code, 1860 (IPC) — Section 114, 302, 307
Read judgment
High Courts03 Aug 1937

Bhupendra Nath Chatterjee and Others Vs Sm. Elokeshi Dassi

Calcutta High Court · AIR 1938 Cal 318

Bengal Tenancy Act, 1885 — Section 23, 76(2)(f)
Read judgment
High Courts03 Aug 1937

Ahmad Ali Vs Abul Kasem Fazlul Haq

Calcutta High Court · AIR 1939 Cal 119

Presidency Towns Insolvency Act, 1909 — Section 31(1)
Read judgment
High Courts02 Aug 1937

Mahammad Yusuf Vs Krishna Mohan Bhattachariya

Calcutta High Court · AIR 1938 Cal 17

Criminal Procedure Code, 1898 (CrPC) — Section 517
Read judgment
High Courts02 Aug 1937

Kishori Prosad Bhakat and Others Vs Secretary of State

Calcutta High Court · AIR 1938 Cal 151

Contract Act, 1872 — Section 235
Read judgment
High Courts02 Aug 1937Dismissed

Nlrmal Ch. Chatterjee Vs Mahendra Lal Sarkar

Calcutta High Court · (1937) 08 CAL CK 0007

Read judgment
High Courts02 Aug 1937

Ramendra Prosad Basu and Others Vs Baradaprosad Basu and Others

Calcutta High Court · AIR 1938 Cal 206

Read judgment
High Courts30 Jul 1937

Forman Ali Miji and Others Vs Uzir Ali Shek and Others

Calcutta High Court · AIR 1938 Cal 157

Transfer of Property Act, 1882 — Section 126, 129
Read judgment
High Courts30 Jul 1937

Azizur Rahaman Osmani and Another Vs Upendra Nath Samanta and Others

Calcutta High Court · AIR 1938 Cal 129

Limitation Act, 1963 — Section 20
Read judgment
High Courts30 Jul 1937

Harisadhan De and Others Vs Radhika Prosad Pandit and Others

Calcutta High Court · AIR 1938 Cal 202

Letters Patent Act, 1865 — Section 15
Read judgment
High Courts29 Jul 1937

Krishna Chandra Mukherjee Vs Manik Lal Mukherjee and Others

Calcutta High Court · AIR 1938 Cal 246

Bengal Tenancy Act, 1885 — Section 26J, 50
Read judgment
High Courts28 Jul 1937Dismissed

Bldhubala Dasi Vs Raishahib Kumudnath Das and Others

Calcutta High Court · (1937) 07 CAL CK 0030

Read judgment
High Courts28 Jul 1937

Hemanta Kumar Das Vs Alliantz Und Stuttgarter Life Insurance Co. Ltd.

Calcutta High Court · AIR 1938 Cal 120

Evidence Act, 1872 — Section 77
Read judgment
High Courts27 Jul 1937

Berojullah Sarkar Vs Ayatullah Akand and Others

Calcutta High Court · AIR 1938 Cal 117

Bengal Land Registration Act, 1876 — Section 57
Read judgment
High Courts26 Jul 1937

Kamal Sircar (Ajit Ghose) Vs Emperor

Calcutta High Court · AIR 1937 Cal 691 : 172 Ind. Cas. 906

Press (Emergency Powers) Act, 1931 — Section 4(1)(d)
Read judgment
High Courts26 Jul 1937

Sree Kristo Jana Vs Sitanath Bera

Calcutta High Court · AIR 1937 Cal 753

Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
Read judgment
High Courts26 Jul 1937

Sm. Panna Sundari Deby and Others Vs Benares Bank Ltd. and Others

Calcutta High Court · AIR 1938 Cal 81

Civil Procedure Code, 1908 (CPC) — Section 47
Read judgment
High Courts23 Jul 1937

Commissioners for Port of Calcutta Vs Bhubaneswar Prasad and Another

Calcutta High Court · AIR 1938 Cal 111

Provincial Small Cause Courts Act, 1887 — Section 25
Read judgment
High Courts23 Jul 1937

Devi Sankar Banerjee Vs Janendra Narayan Bagchi and Others

Calcutta High Court · AIR 1939 Cal 110

Bengal Patni Taluks Regulation, 1819 — Section 15Civil Procedure Code, 1908 (CPC) — Section 115
Read judgment
Previous1…34567…20Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions