High Courts12 Jul 1937
Secretary of State Vs Sm. Dulali Bala Debi and Others
Calcutta High Court · AIR 1938 Cal 75
Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Calcutta High Court judgments, 1937
395 judgments · page 7 of 20
High Courts09 Jul 1937
Ananta Ram Banerjee Vs Secretary of State
Calcutta High Court · AIR 1937 Cal 680
Calcutta Improvement Act, 1911 — Section 63(4)
High Courts08 Jul 1937
Jodhan Prosad Vakat Vs Haji Mahammad Yunus Moulvi and Others
Calcutta High Court · AIR 1938 Cal 160
Bengal Tenancy Act, 1885 — Section 48
High Courts08 Jul 1937
Patit Paban Daw Vs Harisadhan Nandi and Others
Calcutta High Court · AIR 1938 Cal 182
Provincial Insolvency Act, 1920 — Section 20
High Courts07 Jul 1937
Kumar Chandra Singh Dudharia and Another Vs Sarat Chandra Goswami and Others
Calcutta High Court · AIR 1938 Cal 128
Transfer of Property Act, 1882 — Section 2(c)
High Courts07 Jul 1937
T. and J. Brocklebank Ltd. Vs Noor Ahmode
Calcutta High Court · AIR 1938 Cal 104
High Courts06 Jul 1937
Sudhansu Bhusan Pandey Vs Majho Bibi
Calcutta High Court · AIR 1937 Cal 732
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Jul 1937Dismissed
Ananta Lal Saha Vs Kamakhya Charan Das and Others
Calcutta High Court · (1937) 07 CAL CK 0031
High Courts06 Jul 1937
Baij Nath Prasad and Others Vs Ram Gopal Lachhmi Narayan and Others
Calcutta High Court · AIR 1939 Cal 92
Partnership Act, 1932 — Section 4
High Courts05 Jul 1937
Kuraun Hajra Vs Gokul Chand Brajabashi and Another
Calcutta High Court · AIR 1938 Cal 234
Specific Relief Act, 1877 — Section 16
High Courts02 Jul 1937
Sm. Chandramani Debi Vs Chandanmull Indrakumar
Calcutta High Court · AIR 1938 Cal 243
High Courts02 Jul 1937
Baijnath Bothra and Others Vs Kedar Nath Bothra and Others
Calcutta High Court · AIR 1938 Cal 74
High Courts30 Jun 1937
Sm. Renula Bose in Sir Kameshwar Singh of Darbhanga Vs Anath Nath Bose and Others
Calcutta High Court · AIR 1938 Cal 93 : 175 Ind. Cas. 908
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts30 Jun 1937
Sarashijaksha Chatterjee and Others Vs Karpur Kamini Deby and Others
Calcutta High Court · AIR 1937 Cal 745 : 173 Ind. Cas. 945
Bengal Tenancy Act, 1885 — Section 111B
High Courts30 Jun 1937
Sonamaddi and Another Vs Pramada Sundari Sarkar and Others
Calcutta High Court · AIR 1937 Cal 746 : 173 Ind. Cas. 481
Bengal Tenancy Act, 1885 — Section 26F
High Courts30 Jun 1937
Sk Abu Bakkar Vs Nripendra Nath Sen and Another
Calcutta High Court · (1937) 06 CAL CK 0001
High Courts28 Jun 1937
Satyendra Chandra Bhattacharjee Vs Abdul Mamin Khan
Calcutta High Court · AIR 1939 Cal 267
High Courts24 Jun 1937
Rajendra Kumar Gupta Vs Sailendra Kumar Gupta
Calcutta High Court · AIR 1937 Cal 735
Lunacy Act, 1912 — Section 56
High Courts24 Jun 1937
Kumar Sarat Kumar Roy Vs Dharamdas Bhattacharjee
Calcutta High Court · AIR 1937 Cal 738
Bengal Tenancy Act, 1885 — Section 144
High Courts24 Jun 1937
Ebrahim Hazi Ismail (since deceased, represented by Bai Fatma Bai) and Others Vs Official Trustee and Another
Calcutta High Court · AIR 1937 Cal 741