High Courts24 Jun 1937
Santa Prosad Saha Vs Sm. Mrinalini Saha and Another
Calcutta High Court · AIR 1937 Cal 748
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Calcutta High Court judgments, 1937
395 judgments · page 8 of 20
High Courts22 Jun 1937
Prince Syed Fateh Ali Mirza Vs Sajjad Hossain and Others
Calcutta High Court · AIR 1937 Cal 740 : 173 Ind. Cas. 921
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts22 Jun 1937
Choudhury Mahendra Nath Das and Others Vs Radhashyam Mandal and Another
Calcutta High Court · AIR 1937 Cal 577 : 173 Ind. Cas. 686
Bengal Tenancy Act, 1885 — Section 26FCivil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Jun 1937Allowed
Gopal Hari Ghose Chowdhury Vs The Jessore Loan Co., Ltd., and Others
Calcutta High Court · (1937) 06 CAL CK 0003
High Courts21 Jun 1937
Annada Prosanna Chatterjee Vs Ram Saran Kower and Another
Calcutta High Court · AIR 1937 Cal 686
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts21 Jun 1937
Basanta Kumar Pal and Others Vs Bazley Rahaman Naskar
Calcutta High Court · AIR 1937 Cal 728
High Courts21 Jun 1937
Jagadamba Loan Co. Ltd. Vs Satyendra Chandra Ghose Moulik and Others
Calcutta High Court · AIR 1937 Cal 730 : 173 Ind. Cas. 516
Bengal Tenancy Act, 1885 — Section 148A
High Courts17 Jun 1937
Raja Nagendra Nath Sinha Sahas Roy Vs Niranjan Patra and Others
Calcutta High Court · AIR 1937 Cal 665
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Jun 1937
Sachindra Nath Das Vs Surya Kanta Misra
Calcutta High Court · AIR 1937 Cal 720
High Courts11 Jun 1937Dismissed
Bireswar Chatterjee Vs Saidpur Commercial Bank, Ltd.
Calcutta High Court · (1937) 06 CAL CK 0005
High Courts10 Jun 1937
Bibhuti Bhusan Pal Chaudhury and Others Vs Sm. Maya Deby and Another
Calcutta High Court · AIR 1938 Cal 172
Bengal Patni Taluks Regulation, 1819 — Section 13(4)Bengal Tenancy Act, 1885 — Section 88
High Courts10 Jun 1937
Sm. Joygun Nessa Bibi Vs Mahammad Ali Biswas
Calcutta High Court · AIR 1938 Cal 71
High Courts10 Jun 1937Allowed
Abdul Rahaman Mia Aud Anr Vs Gajendra Lal Saha and Others
Calcutta High Court · (1937) 06 CAL CK 0006
High Courts08 Jun 1937
Jaladhi Chandra Mukherji Vs Parbati Charan Mukerji and Others
Calcutta High Court · AIR 1937 Cal 673
Bengal Patni Taluks Regulation, 1819 — Section 10
High Courts08 Jun 1937Dismissed
Jaladhi Chandra Mukherji Vs Dharendra Krishna Mukherji and Others
Calcutta High Court · (1937) 06 CAL CK 0004
High Courts08 Jun 1937Allowed
The Badarganj Loan Office, Ltd. Vs Shahar Uddin Shah.
Calcutta High Court · (1937) 06 CAL CK 0002
High Courts07 Jun 1937
Sm. Amodini Dassi Mullick Vs Raghu Nath Mullick and Another
Calcutta High Court · AIR 1938 Cal 236
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts07 Jun 1937
Kamala Kanta Roy Choudhury Vs Emperor
Calcutta High Court · (1937) 06 CAL CK 0037
High Courts07 Jun 1937
Dhakeswari Cotton Mills Ltd. and Others Vs Nil Kamal Chakravorty and Others
Calcutta High Court · AIR 1937 Cal 645 : 173 Ind. Cas. 622
Companies Act, 1956 — Section 81