High Courts13 Jan 1937
Brojendra Kishore Roy Choudhury Vs Sk. Shamserali and Another
Calcutta High Court · AIR 1937 Cal 259
Civil Procedure Code, 1908 (CPC) — Section 115, 141, 47Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
395 judgments · page 20 of 20
Calcutta High Court · AIR 1937 Cal 259
Calcutta High Court · (1937) 01 CAL CK 0002
Calcutta High Court · (1937) 01 CAL CK 0022
Calcutta High Court · AIR 1937 Cal 256
Calcutta High Court · AIR 1937 Cal 233
Calcutta High Court · AIR 1937 Cal 236
Calcutta High Court · (1937) 01 CAL CK 0005
Calcutta High Court · AIR 1937 Cal 338
Calcutta High Court · AIR 1937 Cal 523
Calcutta High Court · AIR 1937 Cal 241
Calcutta High Court · AIR 1937 Cal 237
Calcutta High Court · AIR 1937 Cal 229 : 169 Ind. Cas. 519
Calcutta High Court · AIR 1937 Cal 243
Calcutta High Court · AIR 1937 Cal 245